ITAT Jaipur Bench
7,611 judgments
MADAN SINGH,JAIPUR vs ITO WARD 4(4), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SANJIVANI SHIKSHAN SANSTHAN,JAIPUR vs ITO WD 6(3), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
ARYA SAMAJ MANDIR ,BHILWARA vs CIT(E), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ARYA SAMAJ MANDIR ,BHILWARA vs CIT(E) , JAIPUR
SHRI VISHWAKARMA KALYAN SAMITI,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
TULSIBAI MOTIRAM GIRDHAR EDUCATIONAL TRUST,JAIPUR vs CIT(E), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SMT. ANARO DEVI,ALWAR vs THE INCOME TAX OFFICER, ALWAR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MARIE PRODUCTS PRIVATE LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 7, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
ASHOK GUPTA HUF,ALWAR vs DCIT, CENTRAL CIRCLE, ALWAR, ALWAR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ARJUN SINGH MEENA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
SHREE PA DIGAMBER JAIN SAHITYA SHODH SANSTHAN,BHILWARA vs CIT, EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHREE PA DIGAMBER JAIN SAHITYA SHODH SANSTHAN,BHILWARA vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
CHANDALAL VERMA, KOTA,KOTA vs ACIT CENTRAL CIRCLE, KOTA , KOTA
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
CHANDALAL VERMA, KOTA,KOTA vs ACITDCIT,CENTRAL CIRCLE,KOTA, KOTA
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
HARIRAM HOSPITAL,ALWAR vs PCIT, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं./ITA No. 1535/JPR/2024 निर्धारणवर्ष / Assessment Year: 2019-20 Hariram Hospital Bye Pass Road Hariram Hospital Bhiwadi, Alwar – 310 019 (Raj) बनाम Vs. The Pr.CIT (Central) Jaipur प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: AAFFH 5746 M अपीलार्थी / Appellant निर्धारिती की ओरसे / Assesseeby : Shri Himanshu Goyal, CA राजस्व की ओरसे /Revenue by: Mrs. Alka Gautam, CIT-DR सुनवाई की तारीख / Da
OLIRIA FOODS AND BEVERAGES LIMITED,JAIPUR vs INCOME TAX OFFICER, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
SH. MAHESH KUMAR DHARIWAL,JHALAWAR vs ITO, WARD-JHALAWAR, JHALAWAR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SUSHMA SHARMA ,JAIPUR vs ITO, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
BHARAT ASSOCIATES,BUNDI vs ACIT (OSD), BUNDI
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SATISH KUMAR AGARWAL,JAIPUR vs DCIT, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)