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ITAT Jaipur Bench

7,611 judgments

PUKHRAJ,BHARATPUR vs INCOME TAX OFFICER, WD-1, BHARATPUR

ITA 1114/JPR/2024[2011-12]Status: Disposed17/4/2025AY 2011-12

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

PADAM CHAND GOYAL,ALWAR vs ACIT, CIRCLE 1, ALWAR

ITA 1111/JPR/2024[2017-18]Status: Disposed17/4/2025AY 2017-18

Dr. S.SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

LATE SH. SHRI RAM, THROUGH LEGAL HEIR RAMESH KUMAR,ALWAR vs ITO, WARD-BHIWADI, BHIWADI

ITA 126/JPR/2025[2014-15]Status: Disposed16/4/2025AY 2014-15

RAJASTHAN CRICKET ASSOCIATION,JAIPUR vs INCOME TAX OFFICER, EXEMPTIONS WARD 1, JAIPUR, JAIPUR

ITA 37/JPR/2025[2016-17]Status: Disposed15/4/2025AY 2016-17

ORIENTAL BANK OF COMMERCE,CHURU vs ITO TDS-3, JAIPUR, JAIPUR

ITA 266/JPR/2025[2016-17]Status: Disposed15/4/2025AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member)

ORIENTAL BANK OF COMMERCE,CHURU vs ITO TDS-3, JAIPUR, JAIPUR

ITA 265/JPR/2025[2015-16]Status: Disposed15/4/2025AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member)

ORIENTAL BANK OF COMMERCE,CHURU vs ITO, TDS (3), JAIPUR, JAIPUR

ITA 264/JPR/2025[2014-15]Status: Disposed15/4/2025AY 2014-15

ORIENTAL BANK OF COMMERCE,CHURU vs ITO(TDS)-3, JAIPUR, JAIPUR

ITA 263/JPR/2025[2012-13]Status: Disposed15/4/2025AY 2012-13

MUKESH KUMAR SAINI,DAUSA RAJASTHAN vs ITO WD, DAUSA, ITO WD, DAUSA

ITA 169/JPR/2025[2015-16]Status: Disposed11/4/2025AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MUKESH KUMAR SAINI,DAUSA vs ITO WD, DAUSA, DAUSA

ITA 168/JPR/2025[2015-16]Status: Disposed11/4/2025AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, CENTRAL CIRCLE, KOTA, KOTA vs AJAY BAKLIWAL , KOTA

ITA 1413/JPR/2024[2018-19]Status: Disposed11/4/2025AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA No. 1413/JP/2024 निर्धारण वर्ष / Assessment Year : 2018-19 ACIT, Central Circle, Kota बनाम Vs. Ajay Bakliwal C 6 Vallabh Bari, Vallabh Bari, Kota स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: ABZPB 7775 P अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Sh. Rajendra Sisodia, Adv. राजस्व की ओर से / Revenue by : Mrs. Anita Rinesh, JCIT-DR सुनवाई की तारीख / Date of Hearin

SH. RAJESH GUPTA,ALWAR vs ITO, WARD-BHIWADI, ALWAR, ALWAR

ITA 1297/JPR/2024[2020-21]Status: Disposed11/4/2025AY 2020-21

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

AJAY BAKLIWAL,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 1279/JPR/2024[2017-18]Status: Disposed11/4/2025AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

AJAY BAKLIWAL,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 1278/JPR/2024[2016-17]Status: Disposed11/4/2025AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

AJAY BAKLIWAL,KOTA vs ACIT, CENTRAL CIRLE, KOTA, KOTA

ITA 1277/JPR/2024[2015-16]Status: Disposed11/4/2025AY 2015-16

AJAY BAKLIWAL,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 1276/JPR/2024[2014-15]Status: Disposed11/4/2025AY 2014-15

AJAY BAKLIWAL,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 1275/JPR/2024[2012-13]Status: Disposed11/4/2025AY 2012-13

NITESH AGARWAL ,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 1132/JPR/2024[2010-11]Status: Disposed11/4/2025AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member)

VAIBHAV GLOBAL LIMITED,JAIPUR vs DCIT CENTRAL CIRCLE 4, JAIPUR, JAIPUR

ITA 925/JPR/2024[2019-20]Status: Disposed10/4/2025AY 2019-20

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

KAWALJEET DHANRAJSING RANAWAT,JAIPUR vs ACIT, CIRCLE, AMRAWATI

ITA 594/JPR/2024[2016-17]Status: Disposed10/4/2025AY 2016-17

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)