DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं./ITA No. 1030/JPR/2024 Shree Chitra Gupta Samuhik Vivah Samiti 717 Jat Ke Kuwa Ka Rasta, Chondpole Bazar, Jaipur. बनाम Vs. The CIT Exemption, Jaipur. प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AALTS8174Q अपीलार्थी / Appellant नर्धारिती की ओर से / Assesseeby : Mrs. Suhani Meharwal, C.A. (Thr. V.C.) राजस्व की ओर से / Revenue by : Shri Anup Singh, Addl.CIT-DR सुनवाई की तारीख / Date of

ITAT Jaipur Bench

MAHESH CHAND GOYAL,ALWAR vs ITO, WARD 1(2), ALWAR

MADAN LAL HUF,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR

SHARDA CHARITABLE TRUST,JAIPUR vs CIT(EXEMPTION), JAIPUR, JAIPUR

MPS FOUNDATION CHARITABLE TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR

PREMLATA TIBREWALA ,JHUNJHUNU, RAJASTHAN vs ITO WARD-4(3), JAIPUR, JAIPUR, RAJASTHAN

DAUSA CENTRAL COOPERATIVE BANK LIMITED,DAUSA vs ITO WD 1, BHARATPUR

DAUSA CENTRAL COOPERATIVE BANK LIMITED,DAUSA vs ITO WD 1, BHARATPUR

JAIPUR BUILDFARMS PRIVATE LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR, JAIPUR

KEDAR PRASAD VIJAY,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR

KEDAR PRASAD VIJAY,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR

PRAKASH CHAND VARINDANI,JAIPUR vs ACIT CERTAL CIRLCE-3, JAIPUR

SHREE CHITRA GUPTA SAMUHIK VIVAH SAMITI,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

SAPNA RAJANI,AJMER vs ASSESSING OFFICER, CENTRAL (INTT. TAXATION), JAIPUR, JAIPUR

SHRI RAMDAS SEVA SANSTHAN PRANYAS,JAIPUR vs CIT (E), JAIPUR, JAIPUR

SHRI RAMDAS SEVA SANSTHAN PRANYAS,JAIPUR vs CIT (E), JAIPUR, JAIPUR

DEREWALA INDUSTRIES LIMITED,JAIPUR vs ACIT/DCIT CIR-6, JAIPUR

DHAPI DEVI TORMAL SEWA SAMITI DHANDHAN,FATEHPUR vs CIT(EXEMPTION), JAIPUR, JAIPUR

SHREE DIGAMBER JAIN PARASNATH TEERTH EKSHETRA COMM,BHILWARA vs CIT EXEMPTION JAIPUR, JAIPUR

SHREE DIGAMBER JAIN PARASNATH TEERTH EKSHETRA COMM,BHILWARA vs CIT EXEMPTION, JAIPUR, JAIPUR

MAHIPAL,GURGAON vs INCOME TAX OFFICER, WARD 1 (2), ALWAR