ITAT Jaipur Bench
7,626 judgments
DAUSA CENTRAL COOPERATIVE BANK LIMITED,DAUSA vs ITO WD 1, BHARATPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DAUSA CENTRAL COOPERATIVE BANK LIMITED,DAUSA vs ITO WD 1, BHARATPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JAIPUR BUILDFARMS PRIVATE LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR, JAIPUR
KEDAR PRASAD VIJAY,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR
KEDAR PRASAD VIJAY,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR
PRAKASH CHAND VARINDANI,JAIPUR vs ACIT CERTAL CIRLCE-3, JAIPUR
SHREE CHITRA GUPTA SAMUHIK VIVAH SAMITI,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं./ITA No. 1030/JPR/2024 Shree Chitra Gupta Samuhik Vivah Samiti 717 Jat Ke Kuwa Ka Rasta, Chondpole Bazar, Jaipur. बनाम Vs. The CIT Exemption, Jaipur. प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AALTS8174Q अपीलार्थी / Appellant नर्धारिती की ओर से / Assesseeby : Mrs. Suhani Meharwal, C.A. (Thr. V.C.) राजस्व की ओर से / Revenue by : Shri Anup Singh, Addl.CIT-DR सुनवाई की तारीख / Date of
SAPNA RAJANI,AJMER vs ASSESSING OFFICER, CENTRAL (INTT. TAXATION), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHRI RAMDAS SEVA SANSTHAN PRANYAS,JAIPUR vs CIT (E), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHRI RAMDAS SEVA SANSTHAN PRANYAS,JAIPUR vs CIT (E), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DEREWALA INDUSTRIES LIMITED,JAIPUR vs ACIT/DCIT CIR-6, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DHAPI DEVI TORMAL SEWA SAMITI DHANDHAN,FATEHPUR vs CIT(EXEMPTION), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHREE DIGAMBER JAIN PARASNATH TEERTH EKSHETRA COMM,BHILWARA vs CIT EXEMPTION JAIPUR, JAIPUR
SHREE DIGAMBER JAIN PARASNATH TEERTH EKSHETRA COMM,BHILWARA vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MAHIPAL,GURGAON vs INCOME TAX OFFICER, WARD 1 (2), ALWAR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
NISWARTH WELFARE SOCIETY,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
NISWARTH WELFARE SOCIETY,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MUKESH KUMAR AHUJA,KOTA vs ACIT, CENTRAL CIRCLE, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
VIMAL KUMAR MANTRI HUF THROUGH KARTA SHRI AMIT KUMAR MANTRI,JAIPUR vs INCOME TAX OFFICER WARD - 4(3), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DINESH KUMAR MITTAL,JAIPUR vs ITO WARD 1(1), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)