← All Benches
ITAT Jaipur Bench
7,611 judgments
MODEL PRPERTIES PVT. LTD.,JAIPUR vs THE ACIT-1, JAIPUR
ITA 957/JPR/2015[2004-2005]Status: Disposed31/10/2018AY 2004-2005
SHRI NARESH KUMAR LUHADIA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 984/JPR/2018[2013-14]Status: Disposed26/10/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs GUPTA K.N. CONSTRUCTION CO., JAIPUR
ITA 9/JPR/2018[2013-14]Status: Disposed26/10/2018AY 2013-14
GETTWELL HEALTH & EDUCATION SAMITI,BHARATPUR vs CIT-EXEMPTION, JAIPUR
ITA 638/JPR/2018[2014-15]Status: Disposed26/10/2018AY 2014-15
BEAWAR BAL VIKAS SAMITTEE,BEAWAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), JAIPUR
ITA 358/JPR/2018[2017-18]Status: Disposed26/10/2018AY 2017-18
HITESH KUMAR GUPTA,DAUSA vs ITO, DAUSA
ITA 860/JPR/2013[2005-06]Status: Disposed26/10/2018AY 2005-06
SHRI HABIB KHAN,JAIPUR vs INCOME TAX OFFICER, WARD-2-5, JAIPUR
ITA 239/JPR/2018[2012-13]Status: Disposed17/10/2018AY 2012-13
JCIT, RANG-2, KOTA vs CHAMBAL FERTILISERS AND CHEMICALS LIMITED, KOTA
ITA 575/JPR/2015[2011-12]Status: Disposed17/10/2018AY 2011-12
CHAMBAL FERTILISERS AND CHEMICALS LIMITED,KOTA vs JCIT, KOTA
ITA 461/JPR/2015[2011-12]Status: Disposed17/10/2018AY 2011-12
SHIKSHA COOPERATIVE THRIFT & CREDIT SOCIETY,ALWAR vs DEPUTY COMMISSIONER OF INCOME TAX, ALWAR
ITA 240/JPR/2018[2012-13]Status: Disposed16/10/2018AY 2012-13
M/S APM INDUSTRIES LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, ALWAR
ITA 833/JPR/2018[2014-15]Status: Disposed15/10/2018AY 2014-15
MRS. SUMITRA DEVI,JHUNJHUNU vs INCOME TAX OFFICER, WARD-1, JHUNJHUNU
ITA 673/JPR/2018[2009-10]Status: Disposed15/10/2018AY 2009-10
S.K. INDUSTRIES,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 862/JPR/2017[2013-14]Status: Disposed15/10/2018AY 2013-14
SHRI ANIL KUMAR GUPTA,JHUNJHUNU vs INCOME TAX OFFICER, JAIPUR
ITA 1030/JPR/2017[2012-13]Status: Disposed15/10/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, KOTA vs M/S JHALAWAR NAGRIK SAHKARAI BANK LTD., JHALAWAR
ITA 953/JPR/2018[2013-14]Status: Disposed12/10/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, KOTA vs M/S N R SWITCH - -RADIO, KOTA
ITA 951/JPR/2018[2014-15]Status: Disposed12/10/2018AY 2014-15
SHRI MATHUR LAL,KOTA vs INCOME TAX OFFICER, WARD-2-2, KOTA
ITA 940/JPR/2018[2014-15]Status: Disposed12/10/2018AY 2014-15
THE NIMS UNIVERSITY RAJASTHAN,JAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 545/JPR/2018[2017-18]Status: Disposed12/10/2018AY 2017-18
SHRI PRATEEK PATEL,MANSAROVAR, JAIPUR vs INCOME TAX OFFICER, WARD-2(4), JAIPUR
ITA 314/JPR/2018[2010-11]Status: Disposed12/10/2018AY 2010-11
SHRI PRATEEK PATEL,MANSAROVAR, JAIPUR vs INCOME TAX OFFICER, WARD-2(4), JAIPUR
ITA 313/JPR/2018[2009-10]Status: Disposed12/10/2018AY 2009-10