← All Benches
ITAT Jaipur Bench
7,611 judgments
INDIAN MEDICAL TRUST,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), JAIPUR
ITA 253/JPR/2018[2006-07]Status: Disposed12/10/2018AY 2006-07
INDIAN MEDICAL TRUST,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), JAIPUR
ITA 252/JPR/2018[2006-07]Status: Disposed12/10/2018AY 2006-07
THE NIMS UNIVERSITY RAJASTHAN,JAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 736/JPR/2017[2017-18]Status: Disposed12/10/2018AY 2017-18
SHRI GORU RAM YADAV,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 1008/JPR/2017[2011-12]Status: Disposed12/10/2018AY 2011-12
LATE SH. BHIM SEN BATRA L/H SH. HIMANSHU BATRA,ALWAR vs ITO, ALWAR
ITA 439/JPR/2016[2011-12]Status: Disposed12/10/2018AY 2011-12
DWARKADHEESH BATRA,ALWAR vs ITO, ALWAR
ITA 351/JPR/2016[2011-12]Status: Disposed12/10/2018AY 2011-12
LATE SH. BHEEM SEN BATRA,JAIPUR vs ITO, ALWAR
ITA 185/JPR/2015[2010-11]Status: Disposed12/10/2018AY 2010-11
LATE SH. BHEEM SEN BATRA,JAIPUR vs ITO, ALWAR
ITA 184/JPR/2015[2009-10]Status: Disposed12/10/2018AY 2009-10
SHRI NIRANJAN LAL GUPTA,BHARATPUR vs INCOME TAX OFFICER, WARD-2, BHARATPUR
ITA 899/JPR/2018[2011-12]Status: Disposed1/10/2018AY 2011-12
SHRI SHRIKANT GUPTA,BHARATPUR vs INCOME TAX OFFICER, WARD-2, BHARATPUR
ITA 898/JPR/2018[2011-12]Status: Disposed1/10/2018AY 2011-12
SHRI NARESH CHAND BANSAL,BHARATPUR vs INCOME TAX OFFICER, WARD-2, BHARATPUR
ITA 897/JPR/2018[2011-12]Status: Disposed1/10/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR vs RAJASTHAN HOUSING BOARD, JAIPUR
ITA 513/JPR/2018[2015-16]Status: Disposed1/10/2018AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR vs RAJASTHAN HOUSING BOARD, JAIPUR
ITA 512/JPR/2018[2014-15]Status: Disposed1/10/2018AY 2014-15
NASH FASHIONS (INDIA) LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 346/JPR/2018[2013-14]Status: Disposed1/10/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR vs RAJASTHAN HOUSING BOARD, JAIPUR
ITA 282/JPR/2018[2013-14]Status: Disposed1/10/2018AY 2013-14
SHRI ASHOK KUMAR MANTRI,KISHANGARH vs INCOME TAX OFFICER, WARD-1, KISHANGARH
ITA 568/JPR/2017[2013-14]Status: Disposed1/10/2018AY 2013-14
SHRI DEVI SINGH,TONK vs ITO WARD 4-2, JAIPUR
ITA 1014/JPR/2015[2009-10]Status: Disposed1/10/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION),CIRCLE, JAIPUR vs CENTRE FOR DEVELOPMENT COMMUNICATION TRUST, JAIPUR
ITA 753/JPR/2018[2014-15]Status: Disposed28/9/2018AY 2014-15
SHMBHU DAYAL AGARWAL (LATE),NEWAI, TONK vs INCOME TAX OFFICER, WARD, TONK
ITA 527/JPR/2018[2013-14]Status: Disposed28/9/2018AY 2013-14
SHRI NARENDRA SINGH BANA,JHALAWAR vs INCOME TAX OFFICER, JHALAWAR
ITA 528/JPR/2018[2007-08]Status: Disposed26/9/2018AY 2007-08
