← All Benches
ITAT Jaipur Bench
7,611 judgments
SANJEEV BROTHERS,JAIPUR vs INCOME TAX OFFICER, WARD-3-5, JAIPUR
ITA 731/JPR/2017[2012-13]Status: Disposed26/9/2018AY 2012-13
RAMARPAN EDUCATION SOCIETY,BHILWARA vs INCOME TAX OFFICER, EXEMPTION, AJMER
ITA 862/JPR/2018[2014-15]Status: Disposed25/9/2018AY 2014-15
SHRI VINOD KUMAR JAIN,KOTA vs PR. COMMISSIONER OF INCOME TAX, KOTA
ITA 726/JPR/2018[2008-09]Status: Disposed25/9/2018AY 2008-09
DISTRICT EXCISE OFFICE, RAJASTHAN SARKAR, EXCISE DEPARTMENT,KARAULI vs JOINT COMMISSIONER OF INCOME TAX, RANGE-TDS, UDAIPUR
ITA 547/JPR/2018[2011-12]Status: Disposed25/9/2018AY 2011-12
SHRI VINOD KUMAR DHANJA,AJMER vs INCOME TAX OFFICER, AJMER
ITA 514/JPR/2018[2013-14]Status: Disposed25/9/2018AY 2013-14
SHRI SHANKAR LAL SHARMA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 46/JPR/2018[2007-08]Status: Disposed25/9/2018AY 2007-08
SMT. POONAM PANDEY,JHUNJHUNU vs JOINT COMMISSIONER OF INCOME TAX, JHUNJHUNU
ITA 45/JPR/2018[2007-08]Status: Disposed25/9/2018AY 2007-08
SHRI RAMESHWAR PRASAD GUPTA HOSPITAL & NEUROLOGY CENTRE PVT. LTD.,KOTA vs ADDITIONAL COMMISSIONER OF INCOME TAX, KOTA
ITA 32/JPR/2018[2011-12]Status: Disposed25/9/2018AY 2011-12
MANJU RAJAWAT,JAIPUR vs ITO, JAIPUR
ITA 315/JPR/2017[2007-08]Status: Disposed25/9/2018AY 2007-08
YOGENDRA KHANDELWAL,JAIPUR vs JCIT, JAIPUR
ITA 735/JPR/2016[2011-12]Status: Disposed25/9/2018AY 2011-12
YOGENDRA KHANDELWAL,JAIPUR vs JCIT, JAIPUR
ITA 656/JPR/2015[2010-11]Status: Disposed25/9/2018AY 2010-11
HIGHRISE PROPCON PVT. LTD.(NOW AS N M FINANCIERS PVT. LTD.),JAIPUR vs ITO, JAIPUR
ITA 99/JPR/2017[2012-13]Status: Disposed20/9/2018AY 2012-13
ITO, JAIPUR vs HIGH RISE PROPCON PVT. LTD., JAIPUR
ITA 91/JPR/2017[2012-13]Status: Disposed20/9/2018AY 2012-13
JAI NAKODA ROADWAYS PVT. LTD.,AJMER vs INCOME TAX OFFICER, WARD-2-2, AJMER
ITA 694/JPR/2018[2015-16]Status: Disposed17/9/2018AY 2015-16
AMIT ROAD CARRIER INDIA PVT. LTD.,AJMER vs INCOME TAX OFFICER, WARD-2-3, AJMER
ITA 677/JPR/2018[2015-16]Status: Disposed17/9/2018AY 2015-16
SHRI AGARSEN TRANSWAYS PVT. LTD.,NASIRABAD vs INCOME TAX OFFICER, WARD-2-3, AJMER
ITA 676/JPR/2018[2015-16]Status: Disposed17/9/2018AY 2015-16
SHRI AMAR BHARTI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, WARD-1-3, JAIPUR
ITA 888/JPR/2018[2015-16]Status: Disposed14/9/2018AY 2015-16
M/S G.B. IMPEX,JAIPUR vs INCOME TAX OFFICER, WARD-5-3, JAIPUR
ITA 800/JPR/2018[2011-12]Status: Disposed14/9/2018AY 2011-12
M/S G.B. IMPEX,JAIPUR vs INCOME TAX OFFICER, WARD-6-4, JAIPUR
ITA 624/JPR/2018[2009-10]Status: Disposed14/9/2018AY 2009-10
SMT. RUKMANI DEVI AGARWAL,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR
ITA 557/JPR/2018[2013-14]Status: Disposed14/9/2018AY 2013-14