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ITAT Jaipur Bench

7,611 judgments

M/S BANNALAL JAT CONSTRUCTIONS PVT. LTD.,BHILWARA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER

ITA 477/JPR/2018[2012-13]Status: Disposed7/9/2018AY 2012-13

JHALAWAR KENDRIYA SAHKARI BANK LTD.,JHALAWAR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOTA

ITA 349/JPR/2018[2014-15]Status: Disposed7/9/2018AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, KOTA vs JHALAWAR KENDRIYA SAHKARI BANK LTD., JHALAWAR

ITA 341/JPR/2018[2014-15]Status: Disposed7/9/2018AY 2014-15

SHRI PURUSHOTTAM DAYAL JAIN,KOTA vs INCOME TAX OFFICER, WARD-2-3, KOTA

ITA 630/JPR/2018[2009-10]Status: Disposed4/9/2018AY 2009-10

GIRNAR SOFTWARE PVT. LTD.,DELHI vs ASSISTNAT COMMISSIONER OF INCOME TAX-TDS, JAIPUR, JAIPUR

ITA 792/JPR/2017[2015-16]Status: Disposed4/9/2018AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER vs SHRI BANNA LAL JAT CONST. PVT. LTD., BHILWARA

ITA 602/JPR/2018[2015-16]Status: Disposed29/8/2018AY 2015-16

M/S ALWAR KRAY VIKRAY SAHAKARI SAMITI LTD.,ALWAR vs INCOME TAX OFFICER, WARD-2-3, ALWAR

ITA 985/JPR/2017[2013-14]Status: Disposed29/8/2018AY 2013-14

M/S ALWAR KRAY VIKRAY SAHAKARI SAMITI LTD.,ALWAR vs INCOME TAX OFFICER, WARD-2-3, ALWAR

ITA 787/JPR/2017[2012-13]Status: Disposed29/8/2018AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR vs RAJASTHAN AVAS VIKAS & INFRASTRUCTURE LIMITED, JAIPUR

ITA 641/JPR/2018[2015-16]Status: Disposed28/8/2018AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, ALWAR vs SHRI SUBHASH CHAND GUPTA, JAIPUR

ITA 559/JPR/2018[2014-15]Status: Disposed28/8/2018AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, KOTA vs SHIV EDIBLES LTD., KOTA

ITA 339/JPR/2018[2011-12]Status: Disposed28/8/2018AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX, KOTA vs SHIV EDIBLES LTD., KOTA

ITA 338/JPR/2018[2009-10]Status: Disposed28/8/2018AY 2009-10

INCOME TAX OFFICER, WARD-2(2),ALWAR vs SMT. NAVITA JALAN, GURGAON, HARYANA

ITA 299/JPR/2018[2008-09]Status: Disposed28/8/2018AY 2008-09

INCOME TAX OFFICER, WARD-2(2), ALWAR vs SMT. RAINA JALAN, GURGAON, HARYANA

ITA 298/JPR/2018[2008-09]Status: Disposed28/8/2018AY 2008-09

ACIT, ALWAR vs DEEPAK JAIN, ALWAR

ITA 422/JPR/2017[2013-14]Status: Disposed28/8/2018AY 2013-14

DCIT, JAIPUR vs GOVIND NARAIN JOHARI, JAIPUR

ITA 318/JPR/2017[2010-11]Status: Disposed28/8/2018AY 2010-11

ITO, BHARATPUR vs RAJ KUMAR GOYAL, BHARATPUR

ITA 241/JPR/2017[2012-13]Status: Disposed28/8/2018AY 2012-13

JAIPUR PENSIONERS HITKARI SAHAKARI SAMITI LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-3(2), JAIPUR

ITA 321/JPR/2018[2009-10]Status: Disposed27/8/2018AY 2009-10

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR vs SHRI KAPIL TANEJA, JAIPUR

ITA 710/JPR/2018[2013-14]Status: Disposed24/8/2018AY 2013-14

M/S RAJ LANDMARK PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER, WARD-3-2, JAIPUR

ITA 242/JPR/2018[2013-14]Status: Disposed24/8/2018AY 2013-14