← All Benches
ITAT Jaipur Bench
7,611 judgments
M/S ASSOCIATED SOAPSTONE DISTRIBUTING CO. PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR
ITA 489/JPR/2018[2014-15]Status: Disposed26/11/2018AY 2014-15
SHRI RAM BALLABH RAWAT,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 19/JPR/2018[2011-12]Status: Disposed26/11/2018AY 2011-12
SHRI DEEPAK ENTERPRISES,KISHANGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD
ITA 1159/JPR/2018[2013-14 (26Q, 4TH QUARTER)]Status: Disposed8/11/2018
SHREE GANPATI TRADERS,KISHANGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD
ITA 1158/JPR/2018[2013-14 (26q-2nd quarter)]Status: Disposed8/11/2018
M/S JITENDRA SIZING FACTORY,KISHANGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD
ITA 1157/JPR/2018[2014-15 (26 Q, 3RD QUARTER)]Status: Disposed8/11/2018
M/S JITENDRA SIZING FACTORY,KISHANGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD
ITA 1156/JPR/2018[2014-15 (26Q, 2ND QUARTER)]Status: Disposed8/11/2018
M/S JITENDRA SIZING FACTORY,KISHANGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD
ITA 1155/JPR/2018[2014-15 (26 Q-1ST QUARTER)]Status: Disposed8/11/2018
M/S RAJASTHAN STATE MINES & MINERALS LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 704/JPR/2018[2010-11]Status: Disposed5/11/2018AY 2010-11
M/S. AASTHA BUILDHOME DEVELOPERS PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 129/JPR/2018[2013-14]Status: Disposed5/11/2018AY 2013-14
M/S. AASTHA BUILDHOME DEVELOPERS PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 128/JPR/2018[2012-13]Status: Disposed5/11/2018AY 2012-13
GLOBAL INSTITUTE OF TECHNOLOGY SOCIETY,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE, JAIPUR
ITA 1066/JPR/2018[2015-16]Status: Disposed5/11/2018AY 2015-16
SMT. SHIPRA JAIN,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR
ITA 922/JPR/2018[2009-10]Status: Disposed31/10/2018AY 2009-10
INCOME TAX OFFICER, WARD-7-3, JAIPUR vs M/S MAYUR LEATHER PRODUCTS LTD., JAIPUR
ITA 1109/JPR/2018[2011-12]Status: Disposed31/10/2018AY 2011-12
JAGDISH WADHWANI,JAIPUR vs ITO, JAIPUR
ITA 975/JPR/2016[2011-12]Status: Disposed31/10/2018AY 2011-12
NATTHI SINGH HUF,JAIPUR vs ACIT, BHARATPUR
ITA 563/JPR/2016[2006-07]Status: Disposed31/10/2018AY 2006-07
BHARATPUR COLD STORAGE PVT. LTD.,JAIPUR vs ACIT, BHARATPUR
ITA 562/JPR/2016[2006-07]Status: Disposed31/10/2018AY 2006-07
SISHMA SINGH,JAIPUR vs ACIT, BHARATPUR
ITA 561/JPR/2016[2006-07]Status: Disposed31/10/2018AY 2006-07
VIMLESH FAUJDAR,JAIPUR vs ACIT, BHARATPUR
ITA 560/JPR/2016[2006-07]Status: Disposed31/10/2018AY 2006-07
SUBHASH SINGH,JAIPUR vs AC, BHARATPUR
ITA 289/JPR/2016[2006-07]Status: Disposed31/10/2018AY 2006-07
MODEL PROPERTIES P. LTD.,JAIPUR vs ACIT, JAIPUR
ITA 958/JPR/2015[2005-06]Status: Disposed31/10/2018AY 2005-06