← All Benches
ITAT Jaipur Bench
7,611 judgments
RAJNANDINI CONSTRUCTIONS PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 382/JPR/2018[2012-13]Status: Disposed13/12/2018AY 2012-13
M/S. JAIPUR TAX WEAVING PARK LTD.,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 31/JPR/2018[2009-10]Status: Disposed13/12/2018AY 2009-10
PARAS KUMAR JAIN,JAIPUR vs ITO, KOTA
ITA 279/JPR/2017[2008-09]Status: Disposed13/12/2018AY 2008-09
RAJDEEP SINGH SHAKHTAWAT,AJMER vs ITO, AJMER
ITA 190/JPR/2017[2011-12]Status: Disposed12/12/2018AY 2011-12
JITENDRA SINGH SHAKHTAWAT,AJMER vs ITO, AJMER
ITA 189/JPR/2017[2011-12]Status: Disposed12/12/2018AY 2011-12
IQBAL MOHD.,BUNDI vs ITO, BUNDI
ITA 902/JPR/2018[2009-10]Status: Disposed11/12/2018AY 2009-10
SHRI GANESH KUMAR AGRAWAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR
ITA 745/JPR/2018[2012-13]Status: Disposed11/12/2018AY 2012-13
SHRI HABIB KHAN,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, JAIPUR-1, JAIPUR
ITA 598/JPR/2018[2008-09]Status: Disposed11/12/2018AY 2008-09
M/S. RAJASTHAN RENEWABLE ENERGY CORPORATION LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 817/JPR/2018[2013-14]Status: Disposed10/12/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR vs M/S. RAJASTHAN RENEWABLE ENERGY CORPORATION LIMITED, JAIPUR
ITA 772/JPR/2018[2013-14]Status: Disposed10/12/2018AY 2013-14
SHRI RAMESH CHAND CHATURVEDI,KARAULI vs INCOME TAX OFFICER, WARD, KARAULI
ITA 770/JPR/2018[2013-14]Status: Disposed10/12/2018AY 2013-14
M/S SAMRAT ROLLER FLOUR MILLS LTD.,ALWAR vs PRINICIPAL COMMISSIONER OF INCOME TAX, ALWAR
ITA 698/JPR/2018[2008-09]Status: Disposed10/12/2018AY 2008-09
SHRI KUMAR VIKALP,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR
ITA 936/JPR/2018[2014-15]Status: Disposed5/12/2018AY 2014-15
SMT. KANTA CHAUDHARY,JAIPUR vs INCOME TAX OFFICER, WARD-7(3), JAIPUR
ITA 878/JPR/2018[2007-08]Status: Disposed5/12/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR vs M/S. ANGEL INFRASTRUCTURE PRIVATE LIMITED, JAIPUR
ITA 761/JPR/2018[2009-10]Status: Disposed5/12/2018AY 2009-10
M/S ANGEL INFRASTRUCTURE (P) LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 464/JPR/2018[2009-10]Status: Disposed5/12/2018AY 2009-10
SHRI HARISH KUMAR VASWANI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 1040/JPR/2018[2014-15]Status: Disposed5/12/2018AY 2014-15
KALURAM BUNKAR,JAIPUR vs ITO, JAIPUR
ITA 341/JPR/2017[2008-09]Status: Disposed5/12/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR vs M/S ASSOCIATED SOAPSTONE DISTRIBUTING CO. PVT. LTD., JAIPUR
ITA 640/JPR/2018[2014-15]Status: Disposed26/11/2018AY 2014-15
M/S GOLD CREATIONS,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL PROCESSING CELL-TDS, GHAZIABAD
ITA 619/JPR/2018[2014-15]Status: Disposed26/11/2018AY 2014-15
