← All Benches
ITAT Jaipur Bench
7,611 judgments
SHRI BITHAL DASS MUNDRA,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, KOTA
ITA 433/JPR/2018[2014-15]Status: Disposed20/12/2018AY 2014-15
M/S OM RUDRA PRIYA HOLIDAY RESORT PVT. LTD.,SAWAI MADHOPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, KOTA
ITA 416/JPR/2018[2013-14]Status: Disposed20/12/2018AY 2013-14
M/S N. M. ROOF DESIGNERS LTD,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 3/JPR/2018[2013-14]Status: Disposed20/12/2018AY 2013-14
SHRI AJAY KUMAR GUPTA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 143/JPR/2018[2014-15]Status: Disposed20/12/2018AY 2014-15
SHRI RAHUL SINGHAL,TONK vs INCOME TAX OFFICER, WARD, TONK
ITA 1029/JPR/2018[2014-15]Status: Disposed20/12/2018AY 2014-15
SHRI SUBHASH CHAND TOMAR,ALWAR vs JOINT COMMISSIONER OF INCOME TAX, RANGE-2, ALWAR
ITA 667/JPR/2017[2011-12]Status: Disposed20/12/2018AY 2011-12
VAIBHAV GLOBAL LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR
ITA 731/JPR/2018[2010-11]Status: Disposed19/12/2018AY 2010-11
VAIBHAV GLOBAL LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR
ITA 730/JPR/2018[2009-10]Status: Disposed19/12/2018AY 2009-10
BARAN KENDRIYA SAHAKARI BANK LTD,BARAN vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRLCE-2, KOTA
ITA 723/JPR/2018[2013-14]Status: Disposed19/12/2018AY 2013-14
M/S. KAIZEN ORGANICS PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR
ITA 834/JPR/2017[2009-10]Status: Disposed19/12/2018AY 2009-10
PREM PRAKASH UMA SHANKER,ALWAR vs INCOME TAX OFFICER, WARD-2-3, ALWAR
ITA 982/JPR/2018[2014-15]Status: Disposed18/12/2018AY 2014-15
ZUBERI ENGINEERING COMPANY,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 979/JPR/2018[2014-15]Status: Disposed18/12/2018AY 2014-15
ZUBERI ENGINEERING COMPANY,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 978/JPR/2018[2013-14]Status: Disposed18/12/2018AY 2013-14
ZUBERI ENGINEERING COMPANY,JAIPUR vs DCIT, JAIPUR
ITA 977/JPR/2018[2012-13]Status: Disposed18/12/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR vs ZUBERI ENGINEERING COMPANY, JAIPUR
ITA 1122/JPR/2018[2012-13]Status: Disposed18/12/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR vs M/S MAYUKH VINIMAY PVT LTD, JAIPUR
ITA 928/JPR/2018[2009-10]Status: Disposed17/12/2018AY 2009-10
SHRI AVNISH BANSAL,JAIPUR vs INCOME TAX OFFICER, WARD-3-1, JAIPUR
ITA 589/JPR/2018[2011-12]Status: Disposed17/12/2018AY 2011-12
MANOJ KUMAR JOHARI,SIKAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, SIKAR
ITA 839/JPR/2017[2010-11]Status: Disposed17/12/2018AY 2010-11
INCOME TAX OFFICER, ALWAR vs M/S KRISH HOME PVT. LTD., NEW DELHI
ITA 390/JPR/2018[2014-15]Status: Disposed13/12/2018AY 2014-15
RAJNANDINI CONSTRUCTIONS PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 383/JPR/2018[2014-15]Status: Disposed13/12/2018AY 2014-15
