← All Benches
ITAT Jaipur Bench
7,611 judgments
SHRI SUNIL KUAMR,JAIPUR vs ADDITIONAL COMMISSIONER OF INCOME TAX, JHUNJHUNU
ITA 204/JPR/2018[2011-12]Status: Disposed9/1/2019AY 2011-12
SHRI SUNIL KUAMR,JAIPUR vs ADDITIONAL COMMISSIONER OF INCOME TAX, JHUNJHUNU
ITA 203/JPR/2018[2011-12]Status: Disposed9/1/2019AY 2011-12
M/S MORANI CARS PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 1088/JPR/2018[2010-11]Status: Disposed9/1/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs M/S SHREE AGENCIES PVT. LTD., KOTA
ITA 949/JPR/2018[2010-11]Status: Disposed1/1/2019AY 2010-11
M/S KOTA DALL MILL,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 998/JPR/2018[2011-12]Status: Disposed31/12/2018AY 2011-12
M/S KOTA DALL MILL,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 997/JPR/2018[2010-11]Status: Disposed31/12/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs M/S SHREE AGENCIES PVT. LTD., KOTA
ITA 950/JPR/2018[2011-12]Status: Disposed31/12/2018AY 2011-12
SHRI BAIR SINGH JI NARAYAN SINGH JI MEMORIAL SANSTHAN,BIKANER vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 910/JPR/2018[0]Status: Disposed31/12/2018
SHRI HARI RAM YADAV,ALWAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, ALWAR
ITA 215/JPR/2018[2013-14]Status: Disposed31/12/2018AY 2013-14
STATE BANK OF INDIA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1135/JPR/2018[2012-13]Status: Disposed31/12/2018AY 2012-13
RAJENDRA KUMAR SANCHETI,JAIPUR vs INCOME TAX OFFICER, WARD-1-1, JAIPUR
ITA 1082/JPR/2018[2014-15]Status: Disposed31/12/2018AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S KOTA DALL MILL, KOTA
ITA 1057/JPR/2018[2010-11]Status: Disposed31/12/2018AY 2010-11
M/S GURUKUL VIDHYA PEETH,JAIPUR vs INCOME TAX OFFICER (EXEMPTION), ALWAR
ITA 996/JPR/2017[2012-13]Status: Disposed31/12/2018AY 2012-13
ASK PARTNERS,AJMER vs ACIT, AJMER
ITA 187/JPR/2017[2013-14]Status: Disposed31/12/2018AY 2013-14
M/S KOTA DALL MILL,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 999/JPR/2018[2012-13]Status: Disposed28/12/2018AY 2012-13
SHRI KULWANT SINGH, ALWAR,ALWAR vs INCOME TAX OFFICER, WARD-1(4), ALWAR
ITA 841/JPR/2018[2011-12]Status: Disposed20/12/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, ALWAR vs SHRI BALBIR SINGH, JAIPUR
ITA 669/JPR/2018[2014-15]Status: Disposed20/12/2018AY 2014-15
SHRI DINESH MANGAL,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR
ITA 521/JPR/2018[2012-13]Status: Disposed20/12/2018AY 2012-13
SHRI DINESH MANGAL,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR
ITA 520/JPR/2018[2011-12]Status: Disposed20/12/2018AY 2011-12
SHRI DINESH MANGAL,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR
ITA 519/JPR/2018[2010-11]Status: Disposed20/12/2018AY 2010-11
