← All Benches
ITAT Jaipur Bench
7,611 judgments
DCIT, JAIPUR vs M/S JAIPUR RUGS COMPANY PVT. LTD., JAIPUR
ITA 738/JPR/2012[2008-09]Status: Disposed22/1/2019AY 2008-09
RAJENDRA KUMAR GUPTA,JAIPUR vs DCIT, JAIPUR
ITA 359/JPR/2017[2013-14]Status: Disposed18/1/2019AY 2013-14
ACIT, KOTA vs KAIZEN ENTERPRISES PVT. LTD, KOTA
ITA 1042/JPR/2016[2013-14]Status: Disposed18/1/2019AY 2013-14
INCOME TAX OFFICER, WARD-2-2, JAIPUR vs M/S OM METAL REAL ESTATE PVT. LTD., JAIPUR
ITA 606/JPR/2017[2009-10]Status: Disposed17/1/2019AY 2009-10
SHRI SURENDRA SINGH,BUNDI vs INCOME TAX OFFICER, BUNDI
ITA 859/JPR/2018[2006-07]Status: Disposed16/1/2019AY 2006-07
SMT. NARENDRA KAUR,KOTA vs INCOME TAX OFFICER (TDS), BUNDI
ITA 858/JPR/2018[2006-07]Status: Disposed16/1/2019AY 2006-07
SMT. NARENDRA KAUR,KOTA vs ADDITIONAL COMMISSIONER OF INCOME, RANGE, SWAIMADHOPUR
ITA 857/JPR/2018[2006-07]Status: Disposed16/1/2019AY 2006-07
M/S RAJ RAJESHWAR ENTERPRISES PVT. LTD,KISHANGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AJMER
ITA 541/JPR/2018[2013-14]Status: Disposed16/1/2019AY 2013-14
SMT. PINKI DEVI AGARWAL,JAIPUR vs INCOME TAX OFFICER, WARD-4(3), JAIPUR
ITA 515/JPR/2018[2011-12]Status: Disposed16/1/2019AY 2011-12
SHRI AJAY MATHUR,AHMEDABAD vs INCOME TAX OFFICER, WARD-6-2, JAIPUR
ITA 1041/JPR/2018[2008-09]Status: Disposed16/1/2019AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S BARAN ROLLER FLOUR MILLS PVT. LTD., KOTA
ITA 1207/JPR/2018[2011-12]Status: Disposed11/1/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S BARAN ROLLER FLOUR MILLS PVT. LTD., KOTA
ITA 1206/JPR/2018[2010-11]Status: Disposed11/1/2019AY 2010-11
INCOME TAX OFFICER, WARD-2-2, JAIPUR vs M/S SUKH SAGAR ENCLAVE, JAIPUR
ITA 1116/JPR/2018[2014-15]Status: Disposed11/1/2019AY 2014-15
SHRI LALIT KUMAR PARYANI,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, AJMER
ITA 1107/JPR/2018[2014-15]Status: Disposed11/1/2019AY 2014-15
M/S. RAMBHOJO'S,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 991/JPR/2017[2014-15]Status: Disposed11/1/2019AY 2014-15
BHOPAL SINGH SHEKHAWAT,JAIPUR vs ITO, JAIPUR
ITA 656/JPR/2016[2008-09]Status: Disposed11/1/2019AY 2008-09
GOVERDHAN SIGH SHEKHAWAT,JAIPUR vs ITO, JAIPUR
ITA 517/JPR/2013[2009-10]Status: Disposed11/1/2019AY 2009-10
SMT. RAMESHWARI KULDEEP,JAIPUR vs INCOME TAX OFFICER, WARD-7-2, JAIPUR
ITA 1265/JPR/2018[2007-08]Status: Disposed10/1/2019AY 2007-08
SHRI MANOJ KUMAR JAIN,JAIPUR vs INCOME TAX OFFICER, WARD, TONK
ITA 1263/JPR/2018[2014-15]Status: Disposed10/1/2019AY 2014-15
SHRI RAJA RAM MAHESHWARI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 992/JPR/2017[2014-15]Status: Disposed10/1/2019AY 2014-15
