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ITAT Jaipur Bench

7,611 judgments

INCOME TAX OFFICER, WARD-7-3, JAIPUR vs M/S MAYUR LEATHER PRODUCTS LTD., JAIPUR

ITA 1017/JPR/2018[2013-14]Status: Disposed28/1/2019AY 2013-14

INCOME TAX OFFICER, WARD-7-3, JAIPUR vs M/S MAYUR LEATHER PRODUCTS LTD., JAIPUR

ITA 1016/JPR/2018[2012-13]Status: Disposed28/1/2019AY 2012-13

SHRI DIBYENDRU SARKAR,JAIPUR vs INCOME TAX OFFICER, WARD -2-1, JAIPUR

ITA 913/JPR/2018[2008-09]Status: Disposed25/1/2019AY 2008-09

SHRI PAWAN MUNDRA,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA

ITA 911/JPR/2018[2012-13]Status: Disposed25/1/2019AY 2012-13

BIKANER DISTRIBUTORS P.LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR

ITA 1175/JPR/2018[2009-10]Status: Disposed24/1/2019AY 2009-10

BIKANER DISTRIBUTORS P.LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR

ITA 1174/JPR/2018[2008-09]Status: Disposed24/1/2019AY 2008-09

SHRI DEEPAK BAID,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR

ITA 1111/JPR/2018[2009-10]Status: Disposed24/1/2019AY 2009-10

SUPRA CRAFT PACKAGING (P) LTD.,ALWAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, ALWAR

ITA 942/JPR/2018[2014-15]Status: Disposed23/1/2019AY 2014-15

M/S SHREE KRISHNA ABODES PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR

ITA 905/JPR/2018[2014-15]Status: Disposed23/1/2019AY 2014-15

SMT. REKHA BHANDARI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR

ITA 1268/JPR/2018[2014-15]Status: Disposed23/1/2019AY 2014-15

SHRI KANTIMAL BHANDARI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR

ITA 1267/JPR/2018[2014-15]Status: Disposed23/1/2019AY 2014-15

SHRI SUMER SINGH CHANDEL,ROOPANGARH vs INCOME TAX OFFICER, WARD-2, KISHANGARH

ITA 1037/JPR/2018[2010-11]Status: Disposed23/1/2019AY 2010-11

SHRI UTTAM CHAND GANGWAL,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD

ITA 764/JPR/2017[2015-16 (26q, 4th Qtr.)]Status: Disposed23/1/2019

M/S AJMER THERMOTECH PVT. LTD.,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD

ITA 763/JPR/2017[2015-16 924Q, 4TH QTR)]Status: Disposed23/1/2019

SHRI ANIL KUMAR MAHESHWARI,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD

ITA 762/JPR/2017[2015-16 ( 26q, 4TH QTR)]Status: Disposed23/1/2019

SATYA PRAKASH MUNDRA,JAIPUR vs ITO, KISHANGARH

ITA 754/JPR/2016[2011-12]Status: Disposed23/1/2019AY 2011-12

SHRI CHARAN SINGH,ALWAR vs INCOME TAX OFFICER, WARD, BHIWADI

ITA 906/JPR/2018[2009-10]Status: Disposed22/1/2019AY 2009-10

JAIPUR RUGS COMPANY PVT. LTD.,JAIPUR vs ACIT, JAIPUR

ITA 1125/JPR/2016[2010-11]Status: Disposed22/1/2019AY 2010-11

JAIPUR RUGS COMPANY PVT. LTD.,JAIPUR vs DCIT, JAIPUR

ITA 1124/JPR/2016[2009-10]Status: Disposed22/1/2019AY 2009-10

DCIT, JAIPUR vs JAIPUR RUGS COMPANY (P) LTD., JAIPUR

ITA 1083/JPR/2016[2009-10]Status: Disposed22/1/2019AY 2009-10