← All Benches
ITAT Jaipur Bench
7,611 judgments
SUNCITY LANDMARK TOWNSHIPS PRAA LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-3-4, JAIPUR
ITA 522/JPR/2018[2007-08]Status: Disposed5/2/2019AY 2007-08
SHRI OM PRAKASH GUPTA,BUNDI vs INCOME TAX OFFICER, BUNDI
ITA 798/JPR/2017[2013-14]Status: Disposed5/2/2019AY 2013-14
PARIKSHIT RAJPUROHIT,JAIPUR vs ITO, JAIPUR
ITA 799/JPR/2016[2009-10]Status: Disposed5/2/2019AY 2009-10
M/S ROOPCHAND KODANDAS (ALUWALA),JAIPUR vs INCOME TAX OFFICER, WARD-7-2, JAIPUR
ITA 826/JPR/2018[2010-11]Status: Disposed4/2/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR vs M/S MAHINDRA WORLD CITY (JAIPUR) LTD., JAIPUR
ITA 697/JPR/2018[2010-11]Status: Disposed4/2/2019AY 2010-11
SHRI RADHEY SHYAM KHANDELWAL,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR
ITA 1451/JPR/2018[2014-15]Status: Disposed4/2/2019AY 2014-15
M/S. SEATEL ELECTRONICS INDIA PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICE, WARD-2(1), JAIPUR
ITA 591/JPR/2017[2012-13]Status: Disposed4/2/2019AY 2012-13
M/S BALAJI HEALTH CARE PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-4-3, JAIPUR
ITA 566/JPR/2018[2006-07]Status: Disposed30/1/2019AY 2006-07
SHRI KUSHAL KUMAR LUNAWAT,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 140/JPR/2018[2015-16]Status: Disposed30/1/2019AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S. MULTI METAL PRIVATE LTD., KOTA
ITA 1230/JPR/2018[2016-17]Status: Disposed29/1/2019AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S. MULTI METAL PRIVATE LTD., KOTA
ITA 1104/JPR/2018[2015-16]Status: Disposed29/1/2019AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S. MULTI METAL PRIVATE LTD., KOTA
ITA 1103/JPR/2018[2013-14]Status: Disposed29/1/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S. MULTI METAL PRIVATE LTD., KOTA
ITA 1102/JPR/2018[2012-13]Status: Disposed29/1/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S. MULTI METAL PRIVATE LTD., KOTA
ITA 1101/JPR/2018[2011-12]Status: Disposed29/1/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S. MULTI METAL PRIVATE LTD., KOTA
ITA 1100/JPR/2018[2010-11]Status: Disposed29/1/2019AY 2010-11
M/S. MULTI METAL PRIVATE LTD.,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1026/JPR/2018[2015-16]Status: Disposed29/1/2019AY 2015-16
M/S. MULTI METAL PRIVATE LTD.,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1025/JPR/2018[2013-14]Status: Disposed29/1/2019AY 2013-14
M/S. MULTI METAL PRIVATE LTD.,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1024/JPR/2018[2010-11]Status: Disposed29/1/2019AY 2010-11
INCOME TAX OFFICER, BHIWADI vs SHRI PRATAP SINGH TANWAR, JAIPUR
ITA 1027/JPR/2017[2009-10]Status: Disposed29/1/2019AY 2009-10
AJMER AUTO AGENCIES,AJMER vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
ITA 525/JPR/2018[2015-16]Status: Disposed28/1/2019AY 2015-16