← All Benches
ITAT Jaipur Bench
7,611 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S ORIENTAL POWER CABLES LTD., KOTA
ITA 1097/JPR/2018[2014-15]Status: Disposed12/2/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S ORIENTAL POWER CABLES LTD., KOTA
ITA 1096/JPR/2018[2012-13]Status: Disposed12/2/2019AY 2012-13
M/S. TIRUPATI BALAJI ESTATE PRIVATE LIMITED.,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1054/JPR/2018[2010-11]Status: Disposed12/2/2019AY 2010-11
M/S. EDILA BUSINESS WORLD PVT. LTD.,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1051/JPR/2018[2014-15]Status: Disposed12/2/2019AY 2014-15
M/S. EDILA BUSINESS WORLD PVT. LTD.,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1050/JPR/2018[2012-13]Status: Disposed12/2/2019AY 2012-13
M/S ORIENTAL POWER CABLES LTD.,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1028/JPR/2018[2015-16]Status: Disposed12/2/2019AY 2015-16
M/S ORIENTAL POWER CABLES LTD.,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1027/JPR/2018[2014-15]Status: Disposed12/2/2019AY 2014-15
LATE SHRI DHAN SINGH BHATI L/H NEHA BHATI,AJMER vs INCOME TAX OFFICER, AJMER
ITA 384/JPR/2018[2006-07]Status: Disposed11/2/2019AY 2006-07
M/S SILVER AND ART PALACE,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 236/JPR/2018[2015-16]Status: Disposed11/2/2019AY 2015-16
DIVISIONAL RAILWAY MANAGER,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1467/JPR/2018[2014-15]Status: Disposed11/2/2019AY 2014-15
DIVISIONAL RAILWAY MANAGER,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1464/JPR/2018[2010-11]Status: Disposed11/2/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs M/S AHLUWALIA ERECTORS & FABRICATORS PVT. LTD., KOTA
ITA 952/JPR/2018[2014-15]Status: Disposed8/2/2019AY 2014-15
VIMAL KUMAR AGARWAL,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 27/JPR/2018[2009-10]Status: Disposed8/2/2019AY 2009-10
M/S HOTEL GOUDAVAN P LTD,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 1300/JPR/2018[2014-15]Status: Disposed8/2/2019AY 2014-15
M/S HOTEL GOUDAVAN P LTD,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 1299/JPR/2018[2013-14]Status: Disposed8/2/2019AY 2013-14
SHRI GOPAL GOSHALA SAMITI,SIKAR vs ADDITIONAL COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 959/JPR/2018[2013-14]Status: Disposed6/2/2019AY 2013-14
M/S. GOLDEN TRIANGLE FORT & PALACE PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
ITA 943/JPR/2018[2012-13]Status: Disposed5/2/2019AY 2012-13
M/S DHARA FOUNDATION,BHILWARA vs INCOME TAX OFFICER (EXEMPTION), AJMER
ITA 813/JPR/2018[2014-15]Status: Disposed5/2/2019AY 2014-15
M/S RAJASTHAN URBAN DRINKING WATER SEWERAGE AND INFRASTRUCTURE CORPORATION LIMITED,JAIPUR vs ASSISTNAT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 714/JPR/2018[2014-15]Status: Disposed5/2/2019AY 2014-15
M/S RAJASTHAN URBAN DRINKING WATER SEWERAGE AND INFRASTRUCTURE CORPORATION LIMITED,JAIPUR vs ASSISTNAT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 713/JPR/2018[2013-14]Status: Disposed5/2/2019AY 2013-14
