← All Benches
ITAT Jaipur Bench
7,611 judgments
INCOME TAX OFFICER, BHIWADI vs SHRI SURESH KUMAR SWAMI, ALWAR
ITA 89/JPR/2018[2008-09]Status: Disposed25/2/2019AY 2008-09
SHRI ASHOK GHIYA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 79/JPR/2018[2011-12]Status: Disposed25/2/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, ALWAR vs M/S SHRI BALAJI BUILDERS, ALWAR
ITA 869/JPR/2017[2012-13]Status: Disposed25/2/2019AY 2012-13
SHRI SUMAN SOMANI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 907/JPR/2017[2011-12]Status: Disposed19/2/2019AY 2011-12
SHRI SUMAN SOMANI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME, JAIPUR
ITA 906/JPR/2017[2010-11]Status: Disposed19/2/2019AY 2010-11
M/S. BARMER LIGNITE MINING COMPANY LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 799/JPR/2018[2014-15]Status: Disposed14/2/2019AY 2014-15
M/S. BARMER LIGNITE MINING COMPANY LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 798/JPR/2018[2013-14]Status: Disposed14/2/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR vs M/S. BARMER LIGNITE MINING CORPORATION LIMITED, JAIPUR
ITA 775/JPR/2018[2014-15]Status: Disposed14/2/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR vs M/S. BARMER LIGNITE MINING CORPORATION LIMITED, JAIPUR
ITA 774/JPR/2018[2013-14]Status: Disposed14/2/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S. JAMMU METALLIC OXIDES PRIVATE LIMITED, KOTA
ITA 1208/JPR/2018[2010-11]Status: Disposed14/2/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S. JAMMU METALLIC OXIDES PRIVATE LIMITED, KOTA
ITA 1191/JPR/2018[20111-12]Status: Disposed14/2/2019
M/S. JAMMU METALLIC OXIDES PRIVATE LIMITED,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1055/JPR/2018[2010-11]Status: Disposed14/2/2019AY 2010-11
SHRI ARJUN SINGH,KOTA vs INCOME TAX OFFICER, WARD-1-2, KOTA
ITA 558/JPR/2018[2013-14]Status: Disposed13/2/2019AY 2013-14
M/S. SARAF SEASONING UDHYOG,CHURU vs ASSISTANT COMMISSIONER OF INCOME, JHUNJHUNU
ITA 775/JPR/2017[2010-11]Status: Disposed13/2/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S ORIENTAL POWER CABLES LTD., KOTA
ITA 1211/JPR/2018[2013-14]Status: Disposed12/2/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S. TIRUPATI BALAJI ESTATE PRIVATE LIMITED., KOTA
ITA 1209/JPR/2018[2011-12]Status: Disposed12/2/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S. TIRUPATI BALAJI ESTATE PRIVATE LIMITED., KOTA
ITA 1190/JPR/2018[2010-11]Status: Disposed12/2/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S. EDILA BUSINESS WORLD PVT. LTD., KOTA
ITA 1105/JPR/2018[2014-15]Status: Disposed12/2/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S ORIENTAL POWER CABLES LTD., KOTA
ITA 1099/JPR/2018[2016-17]Status: Disposed12/2/2019AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S ORIENTAL POWER CABLES LTD., KOTA
ITA 1098/JPR/2018[2015-16]Status: Disposed12/2/2019AY 2015-16
