← All Benches
ITAT Jaipur Bench
7,611 judgments
M/S VENUS FOOTARTS LTD.,NEEM KA THANA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, SIKAR
ITA 844/JPR/2017[2011-12]Status: Disposed6/3/2019AY 2011-12
M/S VENUS FOOTARTS LTD.,NEEM KA THANA vs ASSISTANT COMMISSIONER OF INCOME TAX, SIKAR
ITA 843/JPR/2017[2010-11]Status: Disposed6/3/2019AY 2010-11
SMT. NILAM JAIN,ALWAR vs INCOME TAX OFFICER, WARD-2-1, ALWAR
ITA 903/JPR/2018[2014-15]Status: Disposed5/3/2019AY 2014-15
PRAKASH RAJ BHANSALI,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 508/JPR/2018[2013-14]Status: Disposed5/3/2019AY 2013-14
B.D. MUNDRA & SONS,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, KOTA
ITA 430/JPR/2018[2009-10]Status: Disposed5/3/2019AY 2009-10
B.D. MUNDRA & SONS,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, KOTA
ITA 429/JPR/2018[2008-09]Status: Disposed5/3/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs SHRI GYANDEEP KHEMKA, JAIPUR
ITA 1274/JPR/2018[2010-11]Status: Disposed5/3/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER vs M/S SHRI RAJLAXMI DENIM, BHILWARA
ITA 1134/JPR/2018[2015-16]Status: Disposed5/3/2019AY 2015-16
SHRI RAJESH KISHORE SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-3-3, JAIPUR
ITA 990/JPR/2018[2008-09]Status: Disposed28/2/2019AY 2008-09
INCOME TAX OFFICER, WARD-2, BEAWAR vs SHRI MAN MOHAN MITTAL, BEAWAR
ITA 764/JPR/2018[2014-15]Status: Disposed28/2/2019AY 2014-15
SHRI ASHOK KUMAR GANWANI,JAIPUR vs INCOME TAX OFFICER, WARD-1(2), JAIPUR
ITA 450/JPR/2018[2008-09]Status: Disposed28/2/2019AY 2008-09
GAYTRI SHARMA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 118/JPR/2018[2014-15]Status: Disposed28/2/2019AY 2014-15
MS. RENU AGARWAL,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 965/JPR/2017[2012-13]Status: Disposed28/2/2019AY 2012-13
RUKMANI DEVI GANWANI,JAIPUR vs ITO, JAIPUR
ITA 498/JPR/2016[2008-09]Status: Disposed28/2/2019AY 2008-09
SHRI JITENDRA KUMAR GUPTA,BHARATPUR vs INCOME TAX OFFICER, WARD-2, BHARATPUR
ITA 947/JPR/2018[2012-13]Status: Disposed26/2/2019AY 2012-13
SHRI JITENDRA KUMAR GUPTA,BHARATPUR vs INCOME TAX OFFICER, WARD-2, BHARATPUR
ITA 946/JPR/2018[2011-12]Status: Disposed26/2/2019AY 2011-12
M/S. SHANTIKRIPA INDUSTRIES LIMITED,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 482/JPR/2018[2012-13]Status: Disposed26/2/2019AY 2012-13
SMT. KUSUM LATA JAIN,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 350/JPR/2018[2009-10]Status: Disposed26/2/2019AY 2009-10
SHRI GOVIND RAM MODI,KOTA vs JOINT COMMISSIONER OF INCOME TAX, KOTA
ITA 216/JPR/2018[2010-11]Status: Disposed26/2/2019AY 2010-11
SIKAR SAHAKARI BHOOMI VIKAS BANK LTD.,SIKAR vs INCOME TAX OFFICER, SIKAR
ITA 131/JPR/2018[2010-11]Status: Disposed26/2/2019AY 2010-11