← All Benches

ITAT Jaipur Bench

7,611 judgments

SHRI OM PRAKASH SAINI,JAIPUR vs INCOME TAX OFFICER, WARD-5-1, JAIPUR

ITA 114/JPR/2019[2008-09]Status: Disposed20/3/2019AY 2008-09

SHRI ASHFAQUE AHMED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR

ITA 113/JPR/2019[2014-15]Status: Disposed20/3/2019AY 2014-15

M/S. DHABRIYA AGGOLOMERATES PRIVATE LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR

ITA 861/JPR/2018[2012-13]Status: Disposed20/3/2019AY 2012-13

SHRI HARI SINGH RANA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR

ITA 822/JPR/2018[2015-16]Status: Disposed20/3/2019AY 2015-16

SHRI PRADEEP KUMAR AHUJA,KOTA vs INCOME TAX OFFICER, KOTA

ITA 37/JPR/2018[2010-11]Status: Disposed20/3/2019AY 2010-11

M/S RAJARAM & CO.,AJMER vs INCOME TAX OFFICER, WARD-1-3, AJMER

ITA 1331/JPR/2018[2015-16]Status: Disposed20/3/2019AY 2015-16

SHRI SUBHASH CHAND AJMERA,JAIPUR vs INCOME TAX OFFICER, WARD-2-1, JAIPUR

ITA 49/JPR/2019[2007-08]Status: Disposed19/3/2019AY 2007-08

SHRI MOHAN SINGH SONI,JAIPUR vs INCOME TAX OFFICER, WARD-5-1, JAIPUR

ITA 48/JPR/2019[2009-10]Status: Disposed19/3/2019AY 2009-10

SHRI JAIPAL SINGH MAHALAWAT,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 365/JPR/2018[2013-14]Status: Disposed19/3/2019AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, BHARATPUR vs M/S ARIHANT TRADING CO., BHARATPUR

ITA 1113/JPR/2018[2015-16]Status: Disposed19/3/2019AY 2015-16

ST. WILFRED EDUCATIONAL SOCIETY,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) RAJASTHAN, JAIPUR

ITA 9/JPR/2019[2013-14]Status: Disposed18/3/2019AY 2013-14

ST. WILFRED EDUCATIONAL SOCIETY,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) RAJASTHAN, JAIPUR

ITA 10/JPR/2019[2013-14]Status: Disposed18/3/2019AY 2013-14

M/S GOODWILL IMPEX LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR

ITA 544/JPR/2018[2013-14]Status: Disposed18/3/2019AY 2013-14

M/S GIRAL LIGNITE POWER LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR

ITA 1388/JPR/2018[2014-15]Status: Disposed18/3/2019AY 2014-15

M/S K.S. CARS PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-2-2, JAIPUR

ITA 1182/JPR/2018[2013-14]Status: Disposed18/3/2019AY 2013-14

INCOME TAX OFFICER WARD-1 BEAWAR, WARD-1 BEAWAR vs M/S. MANIRTANAM GEMS PVT. LTD, CHHAJER SADAN, NEAR CHIMAN SINGH LODHA SCHOOL, OUT SIDE NEHRU GATE, BEAWAR, BEAWAR

ITA 539/JPR/2017[2012-13]Status: Disposed18/3/2019AY 2012-13

SHRI VINOD SAIN,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 1050/JPR/2017[2009-10]Status: Disposed18/3/2019AY 2009-10

SHARDA PAREEK,JAIPUR vs ITO, JAIPUR

ITA 342/JPR/2014[2009-10]Status: Disposed18/3/2019AY 2009-10

SHRI SUKH LAL RATHI CHARITABLE TRUST,JAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR

ITA 504/JPR/2018[0]Status: Disposed6/3/2019

SHRI SOHAN NATH,AJMER vs INCOME TAX OFFICER, AJMER

ITA 888/JPR/2017[2013-14]Status: Disposed6/3/2019AY 2013-14