← All Benches
ITAT Jaipur Bench
7,611 judgments
SMT. GAZALA AFROZ,ALWAR vs INCOME TAX OFFICER, WARD-1-2, ALWAR
ITA 1310/JPR/2018[2009-10]Status: Disposed25/3/2019AY 2009-10
SHRI DHIRENDRA SINGH,ALWAR vs INCOME TAX OFFICER, WARD-2-1, ALWAR
ITA 1273/JPR/2018[2009-10]Status: Disposed25/3/2019AY 2009-10
RAGHUVEER SINGH KHANGAROT,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR
ITA 1132/JPR/2018[2010-11]Status: Disposed25/3/2019AY 2010-11
SUBHASH CHAND SONI,JAIPUR vs ITO, DAUSA
ITA 4/JPR/2014[2009-10]Status: Disposed25/3/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, KOTA vs SHRI VASUDEV AGRAWAL, KOTA
ITA 1434/JPR/2018[2013-14]Status: Disposed22/3/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, KOTA vs SHRI RAJENDRA AGRAWAL, KOTA
ITA 1432/JPR/2018[2013-14]Status: Disposed22/3/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs SMT. JYOTI AGARWAL, KOTA
ITA 1430/JPR/2018[2013-14]Status: Disposed22/3/2019AY 2013-14
SMT. INDIRA AGRAWAL,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, KOTA
ITA 1384/JPR/2018[2015-16]Status: Disposed22/3/2019AY 2015-16
SHRI AJAY AGARWAL,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, KOTA
ITA 1383/JPR/2018[2015-16]Status: Disposed22/3/2019AY 2015-16
SMT. APARNA AGRAWAL,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, KOTA
ITA 1378/JPR/2018[2015-16]Status: Disposed22/3/2019AY 2015-16
SHRI VASUDEV AGRAWAL,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, KOTA
ITA 1376/JPR/2018[2015-16]Status: Disposed22/3/2019AY 2015-16
SHRI RAJENDRA AGRAWAL,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, KOTA
ITA 1375/JPR/2018[2015-16]Status: Disposed22/3/2019AY 2015-16
SMT. JYOTI AGARWAL,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1373/JPR/2018[2015-16]Status: Disposed22/3/2019AY 2015-16
SHRI MANOJ MOONDHRA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 857/JPR/2017[2014-15]Status: Disposed22/3/2019AY 2014-15
M/S, JOY BAJAJ,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, WARD -4(2), JAIPUR
ITA 118/JPR/2019[2015-16]Status: Disposed21/3/2019AY 2015-16
SHRI MUKESH MOONDHRA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 226/JPR/2018[2014-15]Status: Disposed21/3/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, KOTA vs SMT. MALTI AGARWAL, KOTA
ITA 1447/JPR/2018[2013-14]Status: Disposed21/3/2019AY 2013-14
SHRI MANOJ MOONDHRA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 225/JPR/2018[2014-15]Status: Disposed21/3/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, KOTA vs SMT. INDIRA AGRAWAL, KOTA
ITA 1444/JPR/2018[2013-14]Status: Disposed21/3/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, KOTA vs SHRI AJAY AGARWAL, KOTA
ITA 1442/JPR/2018[2013-14]Status: Disposed21/3/2019AY 2013-14
