← All Benches
ITAT Jaipur Bench
7,611 judgments
M/S N N JEWELLERS,JAIPUR vs INCOME TAX OFFICER, WARD-2-1, JAIPUR
ITA 66/JPR/2019[2008-09]Status: Disposed26/3/2019AY 2008-09
M/S N N JEWELLERS,JAIPUR vs INCOME TAX OFFICER, WARD-2-1, JAIPUR
ITA 65/JPR/2019[2007-08]Status: Disposed26/3/2019AY 2007-08
M/S N N JEWELLERS,JAIPUR vs INCOME TAX OFFICER, WARD-2-1, JAIPUR
ITA 64/JPR/2019[2006-07]Status: Disposed26/3/2019AY 2006-07
M/S N N JEWELLERS,JAIPUR vs INCOME TAX OFFICER, WARD-2-1, JAIPUR
ITA 63/JPR/2019[2005-06]Status: Disposed26/3/2019AY 2005-06
DEVI SINGH RAWAT,BEAWAR vs INCOME TAX OFFICER, WARD-2 BEAWAR, RAJASTHAN
ITA 318/JPR/2018[2009-2010]Status: Disposed26/3/2019AY 2009-2010
M/S. ORIENTAL BANK OF COMMERCE,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1489/JPR/2018[2016-17]Status: Disposed26/3/2019AY 2016-17
M/S. ORIENTAL BANK OF COMMERCE,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1487/JPR/2018[2015-16]Status: Disposed26/3/2019AY 2015-16
M/S. ORIENTAL BANK OF COMMERCE,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1486/JPR/2018[2015-16]Status: Disposed26/3/2019AY 2015-16
M/S. ORIENTAL BANK OF COMMERCE,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1483/JPR/2018[2014-15]Status: Disposed26/3/2019AY 2014-15
M/S. ORIENTAL BANK OF COMMERCE,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1476/JPR/2018[2012-13]Status: Disposed26/3/2019AY 2012-13
M/S. ORIENTAL BANK OF COMMERCE,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1471/JPR/2018[2010-11]Status: Disposed26/3/2019AY 2010-11
SHRI SUBHASH CHAND BAPNA,JAIPUR vs INCOME TAX OFFICER, WARD-7-1, JAIPUR
ITA 1319/JPR/2018[2014-15]Status: Disposed26/3/2019AY 2014-15
SHRI HARBANS LAL KHURANA,ALWAR vs INCOME TAX OFFICER, WARD-2-1, ALWAR
ITA 1308/JPR/2018[2009-10]Status: Disposed26/3/2019AY 2009-10
MITTAL COTTEX INDIA PRIVATE LIMITED,BEAWAR vs INCOME TAX OFFICER, BEAWAR
ITA 12/JPR/2018[2014-15]Status: Disposed26/3/2019AY 2014-15
SHRI KRISHNA YADAV,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 987/JPR/2017[2014-15]Status: Disposed26/3/2019AY 2014-15
MOHAN LAL KHATNAWALIA,AJMER vs INCOME TAX OFFICER, AJMER
ITA 854/JPR/2017[2009-10]Status: Disposed26/3/2019AY 2009-10
HARJEET KAUR,AJMER vs INCOME TAX OFFICER, AJMER
ITA 853/JPR/2017[2009-10]Status: Disposed26/3/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, KOTA vs SHAMBHU KUMAR AGARWAL, KOTA
ITA 1441/JPR/2018[2015-16]Status: Disposed25/3/2019AY 2015-16
SMT. APARNA AGRAWAL,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, KOTA
ITA 1379/JPR/2018[2016-17]Status: Disposed25/3/2019AY 2016-17
SHRI VINAY KUMAR NAGAYACH,BHARATPUR vs INCOME TAX OFFICER, WARD-3, BHARATPUR
ITA 1320/JPR/2018[2009-10]Status: Disposed25/3/2019AY 2009-10
