← All Benches
ITAT Jaipur Bench
7,611 judgments
MAHAVIR PRASAD JIAN,TONK vs ITO, KOTA
ITA 649/JPR/2016[2011-12]Status: Disposed29/3/2019AY 2011-12
SHRI DEVENDRA AGARWAL,JAIPUR vs INCOME TAX OFFICER, WARD-5(1), JAIPUR
ITA 143/JPR/2019[2014-15]Status: Disposed28/3/2019AY 2014-15
SHRI LAL CHAND SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-7(2), JAIPUR
ITA 864/JPR/2018[2014-15]Status: Disposed28/3/2019AY 2014-15
SHAMBHU KUMAR AGARWAL,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, KOTA
ITA 1382/JPR/2018[2016-17]Status: Disposed28/3/2019AY 2016-17
SHAMBHU KUMAR AGARWAL,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, KOTA
ITA 1381/JPR/2018[2016-17]Status: Disposed28/3/2019AY 2016-17
SHRI JAGDISH PRASAD CHAUDHARY,JAIPUR vs INCOME TAX OFFICER, WARD-7-2, JAIPUR
ITA 881/JPR/2018[2004-05]Status: Disposed27/3/2019AY 2004-05
M/S UNIQUE BUILDERS AND DEVELOPERS (AJIT),JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ITA 249/JPR/2018[2013-14]Status: Disposed27/3/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR vs M/S. OM METAL INFRAPROJECT LIMITED, JAIPUR
ITA 1510/JPR/2018[2011-12]Status: Disposed27/3/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR vs M/S. OM METAL INFRAPROJECT LIMITED, JAIPUR
ITA 1509/JPR/2018[2010-11]Status: Disposed27/3/2019AY 2010-11
SMT. RASIDA KHAN,JAIPUR vs INCOME TAX OFFICER, WARD-5-5, JAIPUR
ITA 1506/JPR/2018[2008-09]Status: Disposed27/3/2019AY 2008-09
SMT. NEERA MATHUR,JAIPUR vs INCOME TAX OFFICER, WARD-2-1, AJMER
ITA 1463/JPR/2018[2009-10]Status: Disposed27/3/2019AY 2009-10
M/S DIVAKAR LEASING & FINANCE PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-2-5, JAIPUR
ITA 1304/JPR/2018[2013-14]Status: Disposed27/3/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S. AGRASEN AGRO INDUSTRIES PRIVATE LIMITED, KOTA
ITA 1205/JPR/2018[2011-12]Status: Disposed27/3/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S RAJASTHAN CABLE INDUSTRIES LIMITED, KOTA
ITA 1189/JPR/2018[2016-17]Status: Disposed27/3/2019AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S. AGRASEN AGRO INDUSTRIES PRIVATE LIMITED, KOTA
ITA 1188/JPR/2018[2010-11]Status: Disposed27/3/2019AY 2010-11
M/S RAJASTHAN CABLE INDUSTRIES LIMITED,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1121/JPR/2018[2015-16]Status: Disposed27/3/2019AY 2015-16
M/S. AGRASEN AGRO INDUSTRIES PRIVATE LIMITED,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1053/JPR/2018[2010-11]Status: Disposed27/3/2019AY 2010-11
M/S RAJASTHAN CABLE INDUSTRIES LIMITED,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1052/JPR/2018[2016-17]Status: Disposed27/3/2019AY 2016-17
ITO, BHIWADI vs ROHITASH, ALWAR
ITA 336/JPR/2017[2012-13]Status: Disposed27/3/2019AY 2012-13
DCIT, JAIPUR vs SIYARAM EXPORTS INDIA PVT. LTD., JAIPUR
ITA 317/JPR/2017[2011-12]Status: Disposed27/3/2019AY 2011-12
