← All Benches

ITAT Jaipur Bench

7,611 judgments

DEPUTY COMMISSIONER OF INCOME TAX, KOTA vs SHRI VASUDEV AGRAWAL, KOTA

ITA 1436/JPR/2018[2016-17]Status: Disposed4/4/2019AY 2016-17

SHRI MANOJ KUMAR JAIN,BEAWAR vs INCOME TAX OFFICER, WARD-1-2, AJMER

ITA 1298/JPR/2018[2015-16]Status: Disposed4/4/2019AY 2015-16

M/S SUGANCHAND RATANLAL GOTEWALA,AJMER vs INCOME TAX OFFICER, WARD-1-1, AJMER

ITA 1187/JPR/2018[2012-13]Status: Disposed4/4/2019AY 2012-13

SMT. NIRMALA GOYAL,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX, AJMER

ITA 920/JPR/2017[2008-09]Status: Disposed4/4/2019AY 2008-09

SATYA PRAKASH MUNDRA,JAIPUR vs ITO, KISHANGARH

ITA 753/JPR/2016[2011-12]Status: Disposed4/4/2019AY 2011-12

M/S PRAMOD SAHAI BHATNAGAR HUF,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR

ITA 517/JPR/2018[2014-15]Status: Disposed3/4/2019AY 2014-15

SMT. PREM BARALA,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 144/JPR/2018[2012-13]Status: Disposed3/4/2019AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S DHRUV BUILDCON DESIGNERS PVT. LTD., KOTA

ITA 1270/JPR/2018[2015-16]Status: Disposed3/4/2019AY 2015-16

SHRI RAVI PUROHIT,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 70/JPR/2018[2008-09]Status: Disposed2/4/2019AY 2008-09

SHRI GOVIND SWAROOP GARG,AJMER vs INCOME TAX OFFICER, WARD-1-2, AJMER

ITA 614/JPR/2018[2010-11]Status: Disposed2/4/2019AY 2010-11

SHRI VIVEK JAIN,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR

ITA 1427/JPR/2018[2012-13]Status: Disposed2/4/2019AY 2012-13

SHRI GOPAL MUNDRA,JAIPUR vs INCOME TAX OFFICER, WARD-4-1, JAIPUR

ITA 1296/JPR/2018[2015-16]Status: Disposed2/4/2019AY 2015-16

INCOME TAX OFFICER, WARD-2(2), JAIPUR vs M/S. TRUGOLD BUILDTECH PRIVATE LIMITED, JAIPUR

ITA 736/JPR/2018[2009-10]Status: Disposed1/4/2019AY 2009-10

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER vs M/S KANCHAN INDIA PVT. LTD., BHILWARA

ITA 1281/JPR/2018[2011-12]Status: Disposed1/4/2019AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER vs M/S KANCHAN INDIA PVT. LTD., BHILWARA

ITA 1280/JPR/2018[2010-11]Status: Disposed1/4/2019AY 2010-11

SHRI VIKAS AGARWAL,JAIPUR vs INCOME TAX OFFICER, WARD-4(3), JAIPUR

ITA 140/JPR/2019[2014-15]Status: Disposed29/3/2019AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR vs M/S GANPATI EXCLUSIVE DESIGNER SAREES PVT. LTD., JAIPUR

ITA 696/JPR/2018[2009-10]Status: Disposed29/3/2019AY 2009-10

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S HADOTI PUNJI VIKAS LTD., KOTA

ITA 1192/JPR/2018[2010-11]Status: Disposed29/3/2019AY 2010-11

JAIPUR MINERAL DEVELOPMENT SYNDICATE PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR

ITA 1087/JPR/2018[2014-15]Status: Disposed29/3/2019AY 2014-15

M/S GANPATI EXCLUSIVE DESIGNER SAREES PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR

ITA 1081/JPR/2018[2014-15]Status: Disposed29/3/2019AY 2014-15