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ITAT Jaipur Bench

7,611 judgments

SHRI RAM GOPAL SONI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, SIKAR

ITA 48/JPR/2018[2013-14]Status: Disposed10/4/2019AY 2013-14

SH. GAURI SHANKAR SHARMA,AJMER vs INCOME TAX OFFICER, AJMER

ITA 35/JPR/2018[2009-10]Status: Disposed10/4/2019AY 2009-10

SHRI SANDEEP MANJU,JHUNJHUNU vs INCOME TAX OFFICER, WARD-1-1, JHUNJHUNU

ITA 244/JPR/2018[2013-14]Status: Disposed10/4/2019AY 2013-14

SHRI SAURABH SHARMA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR

ITA 1302/JPR/2018[2012-13]Status: Disposed10/4/2019AY 2012-13

SHRI SAURABH SHARMA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR

ITA 1301/JPR/2018[2011-12]Status: Disposed10/4/2019AY 2011-12

SHRI DULI CHAND MALI,JAIPUR vs INCOME TAX OFFICER, WARD-7-2, JAIPUR

ITA 34/JPR/2019[2009-10]Status: Disposed9/4/2019AY 2009-10

ITO, JAIPUR vs ROOP NARAYAN SHARMA, JAIPUR

ITA 505/JPR/2016[2007-08]Status: Disposed9/4/2019AY 2007-08

ITO, JAIPUR vs HANS RAJ SHARMA, JAIPUR

ITA 504/JPR/2016[2007-08]Status: Disposed9/4/2019AY 2007-08

SHRI ALOK HALDIA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR

ITA 925/JPR/2018[2007-08]Status: Disposed8/4/2019AY 2007-08

SHRI SHIV PRASAD PARASHAR,PUSHKAR vs INCOME TAX OFFICER WARD 1(3), AJMER

ITA 238/JPR/2018[2009-10]Status: Disposed8/4/2019AY 2009-10

SHRI ONKAR MAL,SIKAR vs INCOME TAX OFFICER, WARD-3, SIKAR

ITA 1262/JPR/2018[2009-10]Status: Disposed8/4/2019AY 2009-10

SHRI SURAJMAL BANSAL HUF,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR

ITA 124/JPR/2018[2015-16]Status: Disposed8/4/2019AY 2015-16

POOJASHISH INFRASTRUCTURES PVT. LTD.,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, KOTA

ITA 1120/JPR/2018[2010-11]Status: Disposed8/4/2019AY 2010-11

NAVEEN AGARWAL,JAIPUR vs ITO, KISHANGARH

ITA 295/JPR/2014[2010-11]Status: Disposed8/4/2019AY 2010-11

SHRI PADAM CHAND PUNGLIYA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR

ITA 112/JPR/2018[2014-15]Status: Disposed5/4/2019AY 2014-15

SHRI NARESH KUMAR LUHADIA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR

ITA 1110/JPR/2018[2014-15]Status: Disposed5/4/2019AY 2014-15

BRIGHT METAL (INDIA) PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR

ITA 1093/JPR/2018[2011-12]Status: Disposed5/4/2019AY 2011-12

SHREE ROHITASH,ALIGARH vs ITO, ALWAR

ITA 257/JPR/2017[2012-13]Status: Disposed5/4/2019AY 2012-13

SHRI SANJAY KUMAWAT,JAIPUR vs INCOME TAX OFFICER -2-2, JAIPUR

ITA 182/JPR/2019[2008-09]Status: Disposed4/4/2019AY 2008-09

SHRI MANOJ KUMAR JAIN,BEAWAR vs JOINT COMMISSIONER OF INCOME TAX, RANGE-2, AJMER

ITA 1450/JPR/2018[2015-16]Status: Disposed4/4/2019AY 2015-16