← All Benches
ITAT Jaipur Bench
7,611 judgments
M/S ASHOKA INDUSTRIES,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR
ITA 975/JPR/2018[2011-12]Status: Disposed12/4/2019AY 2011-12
SMT. BIRMA DEVI,JAIPUR vs INCOME TAX OFFICER, WARD-6-2, JAIPUR
ITA 678/JPR/2018[2013-14]Status: Disposed12/4/2019AY 2013-14
SHRI SHRISHAIL RANA,JAIPUR vs INCOME TAX OFFICER, WARD-6-4, JAIPUR
ITA 1515/JPR/2018[2013-14]Status: Disposed12/4/2019AY 2013-14
M/S STONE AGE PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 690/JPR/2018[2013-14]Status: Disposed11/4/2019AY 2013-14
SHRI SHYAM SUNDER KHANDELWAL,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 307/JPR/2018[2015-16]Status: Disposed11/4/2019AY 2015-16
SHRI GOPAL DAS SONKIA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 306/JPR/2018[2015-16]Status: Disposed11/4/2019AY 2015-16
SHRI RAM DAS SONKIA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 295/JPR/2018[2015-16]Status: Disposed11/4/2019AY 2015-16
M/S. P.S. ASSOCIATES,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR
ITA 1452/JPR/2018[2006-07]Status: Disposed11/4/2019AY 2006-07
SHRI SOHAN LAL MEENA,BUNDI vs INCOME TAX OFFICER, WARD-2-3, KOTA
ITA 46/JPR/2019[2008-09]Status: Disposed10/4/2019AY 2008-09
SHRI SOHAN LAL MEENA,BUNDI vs INCOME TAX OFFICER, WARD-2-3, KOTA
ITA 45/JPR/2019[2008-09]Status: Disposed10/4/2019AY 2008-09
SHRI SOHAN LAL MEENA,BUNDI vs INCOME TAX OFFICER, WARD-2-3, KOTA
ITA 44/JPR/2019[2008-09]Status: Disposed10/4/2019AY 2008-09
SHRI VIRENDRA KUMAR MEENA,BUNDI vs INCOME TAX OFFICER, WARD-2-3, KOTA
ITA 42/JPR/2019[2008-09]Status: Disposed10/4/2019AY 2008-09
SHRI VIRENDRA KUMAR MEENA,BUNDI vs INCOME TAX OFFICER, WARD-2-3, KOTA
ITA 41/JPR/2019[2008-09]Status: Disposed10/4/2019AY 2008-09
RAJASTHAN STATE TEXT BOOK BOARD,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION)-CIRCLE, JAIPUR
ITA 252/JPR/2019[2013-14]Status: Disposed10/4/2019AY 2013-14
M/S RAJEEV KUMAR & PARTY,KOTA vs INCOME TAX OFFICER, WARD-1-1, KOTA
ITA 229/JPR/2019[2008-09]Status: Disposed10/4/2019AY 2008-09
SHRI BHAWANI SINGH SHEKHAWAT,137, SAGAR ROAD, AMER vs INCOME TAX OFFICER WARD-7(4), JAIPUR, WARD-7(4), JAIPUR
ITA 219/JPR/2019[2010-11]Status: Disposed10/4/2019AY 2010-11
MEGHA JEWELLERY,JAIPUR vs INCOME TAX OFFICER, WARD-6-2, JAIPUR
ITA 499/JPR/2018[2010-11]Status: Disposed10/4/2019AY 2010-11
MEGHA JEWELLERY,JAIPUR vs INCOME TAX OFFICER, WARD-6-2, JAIPUR
ITA 498/JPR/2018[2009-10]Status: Disposed10/4/2019AY 2009-10
MEGHA JEWELLERY,JAIPUR vs INCOME TAX OFFICER, WARD-5-4, JAIPUR
ITA 497/JPR/2018[2008-09]Status: Disposed10/4/2019AY 2008-09
MEGHA JEWELLERY,JAIPUR vs INCOME TAX OFFICER ( T & J), JAIPUR
ITA 496/JPR/2018[2007-08]Status: Disposed10/4/2019AY 2007-08
