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ITAT Jaipur Bench

7,611 judgments

SHRI BANNA LAL JAT,BHILWARA vs ASSISTANT COMMISSIONER OF INCOME TAX, AJMER

ITA 474/JPR/2018[2010-11]Status: Disposed24/4/2019AY 2010-11

ORIENTAL EARTHMOVERS PRIVATE LIMITED,JAIPUR vs ASSISTANT COMMISSIONER, CIRCLE-2, JAIPUR

ITA 732/JPR/2017[2012-13]Status: Disposed24/4/2019AY 2012-13

HEMRAJ SAINI,JAIPUR vs ITO (TDS), KOTA

ITA 340/JPR/2017[2010-11]Status: Disposed24/4/2019AY 2010-11

SHRI SATENDRA KOUSHIK,JAIPUR vs INCOME TAX OFFICER, WARD-2, JHUNJHUNU

ITA 392/JPR/2019[2015-16]Status: Disposed23/4/2019AY 2015-16

LATE SHRI MANJOOR ALI, THR. L.H. & WIDOW SMT. KHATOON, C/O G.MEHTA & CO. PARAS, 127, HARI MARG, CIVIL LINES, JAIPUR-302006,JAIPUR vs INCOME TAX OFFICER WARD-3(4), JAIPUR, WARD-3(4), JAIPUR

ITA 265/JPR/2019[2014-15]Status: Disposed23/4/2019AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR vs J.V.S. FOODS P. LTD., JAIPUR

ITA 104/JPR/2019[2010-11]Status: Disposed23/4/2019AY 2010-11

SHRI MANOJ SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-7-1, JAIPUR

ITA 413/JPR/2018[2008-09]Status: Disposed23/4/2019AY 2008-09

BIJAYNAGR KRAYA VIKRYA SAHAKARI SAMITI LTD.,JAIPUR vs INCOME TAX OFFICER, BEAWAR

ITA 177/JPR/2018[2012-13]Status: Disposed23/4/2019AY 2012-13

M/S. ORIENTAL BANK OF COMMERCE,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR

ITA 1472/JPR/2018[2010-11]Status: Disposed23/4/2019AY 2010-11

SHRI ISHAQ KHAN,JAIPUR vs INCOME TAX OFFICER, WARD-4-5, JAIPUR

ITA 1470/JPR/2018[2011-12]Status: Disposed23/4/2019AY 2011-12

SHRI RAM KISHOR SAINI,JAIPUR vs INCOME TAX OFFICER, WARD-7-4, JAIPUR

ITA 1290/JPR/2018[2008-09]Status: Disposed23/4/2019AY 2008-09

SHRI BISHAN LAL,AJMER vs INCOME TAX OFFICER, WARD-2-3, AJMER

ITA 1287/JPR/2018[2010-11]Status: Disposed23/4/2019AY 2010-11

INCOME TAX OFFICER, JAIPUR vs M/S. SHREE RAM GREEN VALLEY PVT. LTD., JAIPUR

ITA 103/JPR/2018[2009-10]Status: Disposed23/4/2019AY 2009-10

MAHENDRA SINGH CHARAN,BEAWAR vs INCOME TAX OFFICER, BEAWAR

ITA 944/JPR/2017[2014-15]Status: Disposed23/4/2019AY 2014-15

SURAJ MINING (GRANITE) PVT. LTD.,JAIPUR vs JCIT (TDS), JAIPUR

ITA 77/JPR/2017[2011-12]Status: Disposed23/4/2019AY 2011-12

M/S. GUPTA K.N. CONSTRUCTION CO.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR

ITA 466/JPR/2018[2014-15]Status: Disposed22/4/2019AY 2014-15

M/S. PINAKI DEVELOPERS,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 217/JPR/2018[2014-15]Status: Disposed22/4/2019AY 2014-15

INCOME TAX OFFICER, WARD-2-2, JAIPUR vs M/S SHRI KHATU SHYAM BUILDIRS, JAIPUR

ITA 988/JPR/2018[2014-15]Status: Disposed16/4/2019AY 2014-15

SHRI PAWAN KUMAR MEENA,KOTA vs INCOME TAX OFFICER, WARD-1-2, KOTA

ITA 615/JPR/2018[2009-10]Status: Disposed15/4/2019AY 2009-10

ITO, BUNDI vs RAMESHWAR MEENA, BUNDI

ITA 420/JPR/2017[2012-13]Status: Disposed15/4/2019AY 2012-13