← All Benches
ITAT Jaipur Bench
7,611 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs SMT. REEMA HARISH BHATIA, KOTA
ITA 790/JPR/2018[2016-17]Status: Disposed25/4/2019AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX. CENTRAL CIRCLE, KOTA vs SMT. REEMA HARISH BHATIA, KOTA
ITA 789/JPR/2018[2014-15]Status: Disposed25/4/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs SHRI PREM JASHAN DAS BHATIA, KOTA
ITA 788/JPR/2018[2014-15]Status: Disposed25/4/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs SHRI HARI OM BHATIA, KOTA
ITA 787/JPR/2018[2014-15]Status: Disposed25/4/2019AY 2014-15
SMT. REEMA HARISH BHATIA,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 597/JPR/2018[2016-17]Status: Disposed25/4/2019AY 2016-17
SMT. REEMA HARISH BHATIA,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 596/JPR/2018[2013-14]Status: Disposed25/4/2019AY 2013-14
SHRI PREM JASHANDAS BHATIA,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 595/JPR/2018[2016-17]Status: Disposed25/4/2019AY 2016-17
SMT. JAYA PREM BHATIA,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 594/JPR/2018[2016-17]Status: Disposed25/4/2019AY 2016-17
SMT. JAYA PREM BHATIA,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 593/JPR/2018[2013-14]Status: Disposed25/4/2019AY 2013-14
SMT. REEMA HARISH BHATIA,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX. CENTRAL CIRCLE, KOTA
ITA 1284/JPR/2018[2012-13]Status: Disposed25/4/2019AY 2012-13
SHRI MANAK CHAND MODI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR
ITA 1067/JPR/2018[2008-09]Status: Disposed25/4/2019AY 2008-09
M/S GOSIL EXPORTS P. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
ITA 1064/JPR/2018[2014-15]Status: Disposed25/4/2019AY 2014-15
SHRI RAJENDRA GUPTA,KISHANGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AJMER
ITA 1038/JPR/2018[2015-16]Status: Disposed25/4/2019AY 2015-16
EVERGREEN SEWA SAMITI,BHILWARA vs INCOME TAX OFFICER (EXEMPTION), AJMER
ITA 861/JPR/2017[2009-10]Status: Disposed25/4/2019AY 2009-10
EVERGREEN SEWA SAMITI,BHILWARA vs ITO (EXEMPTION), AJMER
ITA 476/JPR/2017[2008-09]Status: Disposed25/4/2019AY 2008-09
SMT. PRABHATI DEVI G-2, ARIHANT TOWER-2, OPP. BSNL TELEPHONE EXCHANGE, SANGANERI GATE, JAIPUR,JAIPUR vs INCOME TAX OFFICER WARD-7(2), JAIPUR, WARD-7(2), JAIPUR
ITA 284/JPR/2019[2008-09]Status: Disposed24/4/2019AY 2008-09
SHRI BADRI NARAYAN CHOUDHARY C/O ASHISH KHANDELWAL & ASSOCIATES G-2, ARIHANT TOWER-II, OPP. BSNL TELEPHONE EXCHANGE, SANGANERI GATE, JAIPUR,JAIPUR vs INCOME TAX OFFICER WARD-4(1), JAIPUR, WARD-4(1), JAIPUR
ITA 283/JPR/2019[2010-11]Status: Disposed24/4/2019AY 2010-11
RAJASTHAN COTTAGE INDUSTRIES,JAIPUR vs INCOME TAX OFFICER, WARD-5-1, JAIPUR
ITA 983/JPR/2018[2013-14]Status: Disposed24/4/2019AY 2013-14
SHRI BANNA LAL JAT,BHILWARA vs ASSISTANT COMMISSIONER OF INCOME TAX, AJMER
ITA 476/JPR/2018[2015-16]Status: Disposed24/4/2019AY 2015-16
SHRI BANNA LAL JAT,BHILWARA vs ASSISTANT COMMISSIONER OF INCOME TAX, AJMER
ITA 475/JPR/2018[2010-11]Status: Disposed24/4/2019AY 2010-11