← All Benches
ITAT Jaipur Bench
7,611 judgments
M/S. SHRI KRISHNA URJA PROJECT LTD,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 1026/JPR/2017[2013-14]Status: Disposed22/11/2019AY 2013-14
SHRI ARVIND SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-1-3, JAIPUR
ITA 1040/JPR/2019[2012-13]Status: Disposed21/11/2019AY 2012-13
SHRI ASHISH GULWANI,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 729/JPR/2018[2014-15]Status: Disposed21/11/2019AY 2014-15
RADIANT SATELLITE (INDIA) PRIVATE LTD.,KOTA vs INCOME TAX OFFICER, WARD-1-1, KOTA
ITA 1426/JPR/2018[2014-15]Status: Disposed21/11/2019AY 2014-15
SHRI PURSHOTAM DAS SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-3-4, JAIPUR
ITA 1239/JPR/2018[2012-13]Status: Disposed21/11/2019AY 2012-13
SHRI MITESH CHANDRA KAUSHIK,JAIPUR vs INCOME TAX OFFICER, WARD-2, CHURU
ITA 1238/JPR/2018[2009-10]Status: Disposed21/11/2019AY 2009-10
SHRI K.C. PARWAL HUF,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 841/JPR/2017[SHRI K.C. PARWAL HUF]Status: Disposed21/11/2019
M/S WIZARD BIOTECH PVT LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 1055/JPR/2019[2009-10]Status: Disposed18/11/2019AY 2009-10
SMT. SANTOSH RAGHUVANSHI,AJMER vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AJMER
ITA 927/JPR/2018[2011-12]Status: Disposed18/11/2019AY 2011-12
SHRI VIKAS JAIN,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR
ITA 1048/JPR/2018[2014-15]Status: Disposed18/11/2019AY 2014-15
MOUNT SHIVALIK INDUSTRIES LTD.,ALWAR vs ASSISTANT COMMISSIONER OF INCOME TAX, ALWAR
ITA 964/JPR/2017[2013-14]Status: Disposed8/11/2019AY 2013-14
M/S PINK CITY RESORTS LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-5-2, JAIPUR
ITA 869/JPR/2019[2015-16]Status: Disposed30/10/2019AY 2015-16
M/S GULLU MAL GULANCHI LAL DEVELOPERS PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-5-3, JAIPUR
ITA 868/JPR/2019[2015-16]Status: Disposed30/10/2019AY 2015-16
SHRI RAM NARAIN YADAV,JAIPUR vs INCOME TAX OFFICER, WARD-3-2, JAIPUR
ITA 916/JPR/2018[2007-08]Status: Disposed30/10/2019AY 2007-08
SHRI RAM NARAIN YADAV,JAIPUR vs INCOME TAX OFFICER, WARD-3-2, JAIPUR
ITA 915/JPR/2018[2006-07]Status: Disposed30/10/2019AY 2006-07
SMT. NAMRATA MEWARA,GURGOAN vs INCOME TAX OFFICER, WARD-1, KISHANGARH
ITA 1420/JPR/2018[2010-11]Status: Disposed30/10/2019AY 2010-11
SMT. RAGINI JAIN,KOTA vs INCOME TAX OFFICER, WARD-1-2, KOTA
ITA 1130/JPR/2018[2014-15]Status: Disposed30/10/2019AY 2014-15
SHRI HARI OM BHATIA,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1033/JPR/2018[2016-17]Status: Disposed30/10/2019AY 2016-17
YUNAS CHOPDAR,JAIPUR vs INCOME TAX OFFICER, WARD-4-3, JAIPUR
ITA 864/JPR/2019[2010-11]Status: Disposed29/10/2019AY 2010-11
SMT. SANJU SARDA C/O- LAXMI MINERALS, RICCO INDUSTRIAL AREA, DAUSA,DAUSA vs ITO WARD, DAUSA, WARD, DAUSA
ITA 787/JPR/2019[2014-15]Status: Disposed29/10/2019AY 2014-15
