← All Benches
ITAT Jaipur Bench
7,611 judgments
M/S GEHLOT MOTORS PVT. LTD., JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 1165/JPR/2019[2009-10]Status: Disposed28/11/2019AY 2009-10
M/S RAJASTHAN RAJYA SAHKARI UPHBHKTA SANGH LTD,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 1152/JPR/2019[2014-15]Status: Disposed28/11/2019AY 2014-15
SHRI RAJENDRA SHRINGI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1087/JPR/2019[2016-17]Status: Disposed28/11/2019AY 2016-17
M/S S. BHANDARI & CO., C.A.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR
ITA 1025/JPR/2019[2014-15]Status: Disposed28/11/2019AY 2014-15
SHRI MATIN MIYAN,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TONK
ITA 80/JPR/2019[2010-11]Status: Disposed25/11/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, WARD-1-2, KOTA vs M/S DASWANI CLASSES LTD., KOTA
ITA 725/JPR/2019[2009-10]Status: Disposed25/11/2019AY 2009-10
SHRI GIRRAJ PRASAD GUPTA,JAIPUR vs INCOME TAX OFFICER, WARD-6-4, JAIPUR
ITA 62/JPR/2019[2014-15]Status: Disposed25/11/2019AY 2014-15
INCOME TAX OFFICER, TDS-3, JAIPUR vs M/S DWARKA GEMS LIMITED, JAIPUR
ITA 388/JPR/2019[2009-10]Status: Disposed22/11/2019AY 2009-10
SHRI DAYA RAM POONIA,JAIPUR vs INCOME TAX OFFICER, WARD-3-2, JAIPUR
ITA 1123/JPR/2019[2008-09]Status: Disposed22/11/2019AY 2008-09
SHRI PREM SINGH,BHARATPUR vs INCOME TAX OFFICER, WARD-2, BHARATPUR
ITA 1039/JPR/2019[2010-11]Status: Disposed22/11/2019AY 2010-11
SHRI PREM SINGH,BHARATPUR vs INCOME TAX OFFICER, WARD-2, BHARATPUR
ITA 1038/JPR/2019[2010-11]Status: Disposed22/11/2019AY 2010-11
M/S OM CONSTRUCTION CO.,JHUNJHUNU vs INCOME TAX OFFICER, WARD-1, JHUNJHUNU
ITA 555/JPR/2018[2012-13]Status: Disposed22/11/2019AY 2012-13
M/S NSA KRISHI SAMITI,JAIPUR vs INCOME TAX OFFICER (EXEMPTIONS), JAIPUR
ITA 1497/JPR/2018[2012-13]Status: Disposed22/11/2019AY 2012-13
SHRI SANTOSH KUMAR AGARWAL,JAIPUR vs INCOME TAX OFFICER, WARD-1-3, JAIPUR
ITA 1491/JPR/2018[2012-13]Status: Disposed22/11/2019AY 2012-13
M/S. ORIENTAL BANK OF COMMERCE,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1490/JPR/2018[2016-17]Status: Disposed22/11/2019AY 2016-17
M/S. ORIENTAL BANK OF COMMERCE,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1482/JPR/2018[2014-15]Status: Disposed22/11/2019AY 2014-15
M/S. ORIENTAL BANK OF COMMERCE,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1481/JPR/2018[2013-14]Status: Disposed22/11/2019AY 2013-14
M/S. ORIENTAL BANK OF COMMERCE,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1477/JPR/2018[2012-13]Status: Disposed22/11/2019AY 2012-13
M/S. ORIENTAL BANK OF COMMERCE,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1474/JPR/2018[2011-12]Status: Disposed22/11/2019AY 2011-12
SHRI KAILASH CHAND PARIHAR,JAIPUR vs INCOME TAX OFFICER, BEAWAR
ITA 1469/JPR/2018[2014-15]Status: Disposed22/11/2019AY 2014-15