← All Benches
ITAT Jaipur Bench
7,611 judgments
RAHUL BHARGAVA PROP. KANDARP TRADERS,JAIPUR vs INCOME TAX OFFICER, WARD-4-5, JAIPUR
ITA 884/JPR/2018[2013-14]Status: Disposed29/10/2019AY 2013-14
SHRI RAJESH CHACHWANI,JAIPUR vs INCOME TAX OFFICER, WARD-6-4, JAIPUR
ITA 628/JPR/2018[2008-09]Status: Disposed29/10/2019AY 2008-09
SHRI MAHENDRA SINGH MEEL,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 55/JPR/2018[2014-15]Status: Disposed29/10/2019AY 2014-15
KALYAN VIHAR BUILDHOME PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-6-1, JAIPUR
ITA 501/JPR/2018[2015-16]Status: Disposed29/10/2019AY 2015-16
KALYAN VIHAR BUILDHOME PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-6-1, JAIPUR
ITA 500/JPR/2018[2014-15]Status: Disposed29/10/2019AY 2014-15
SHRI PAWAN KUMAR JAIN,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 151/JPR/2018[2011-12]Status: Disposed29/10/2019AY 2011-12
SHRI PRADEEP SHARMA,BEAWAR vs INCOME TAX OFFICER, WARD-2, BEAWAR
ITA 1421/JPR/2018[SHRI PRADEEP SHARMA]Status: Disposed29/10/2019
SMT USHA KAPOOR,JAIPUR vs INCOME TAX OFFICER, WARD-6-4, JAIPUR
ITA 1336/JPR/2018[2009-10]Status: Disposed29/10/2019AY 2009-10
SMT. MANJU JAIN,AJMER vs INCOME TAX OFFICER, WARD-1-2, AJMER
ITA 1186/JPR/2018[2010-11]Status: Disposed29/10/2019AY 2010-11
SURESH KUMAR KHANDELWAL,JAIPUR vs ITO, JAIPUR
ITA 1109/JPR/2016[2011-12]Status: Disposed29/10/2019AY 2011-12
SHRI ALBENDRA SINGH,JAIPUR vs INCOME TAX OFFICER, WARD-3-5, JAIPUR
ITA 1260/JPR/2018[2012-13]Status: Disposed23/10/2019AY 2012-13
SHRI PRAMOD KUMAR JAIN,BHARATPUR vs INCOME TAX OFFICER, WARD-2, BHARATPUR
ITA 1228/JPR/2018[2009-10]Status: Disposed23/10/2019AY 2009-10
PRAMOD BANSAL ENTERPRISES PVT. LTD.,KOTA vs ACIT, KOTA
ITA 224/JPR/2017[2010-11]Status: Disposed23/10/2019AY 2010-11
SHRI MUKESH KUMAR SHARMA,JAIPUR vs INCOME TAX OFFICE, WARD-2(3), JAIPUR
ITA 786/JPR/2018[2012-13]Status: Disposed16/10/2019AY 2012-13
SWASTIK OIL INDUSTIRIES,TONK vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 1305/JPR/2018[2012-13]Status: Disposed16/10/2019AY 2012-13
SMT. LEELA KOTHARI,BEAWAR vs INCOME TAX OFFICER, WARD-2, BEAWAR
ITA 1251/JPR/2018[2015-16]Status: Disposed16/10/2019AY 2015-16
SMT. ALKA DEVI BANSAL,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 123/JPR/2018[2015-16]Status: Disposed16/10/2019AY 2015-16
KRITIKA TOWNSHIP (P) LTD,JAIPUR vs ITO, JAIPUR
ITA 363/JPR/2017[2013-14]Status: Disposed16/10/2019AY 2013-14
SHRI MAHENDRA KUMAR CHAUDHARY, 1 GAURAV NAGAR, CIVIL LINES, JAIPUR,JAIPUR vs ITO WARD-2(2), JAIPUR, WARD-2(2), JAIPUR
ITA 885/JPR/2019[2014-15]Status: Disposed7/10/2019AY 2014-15
RAJASTHAN STATE ROAD TRANSPORT CORPORATION,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 886/JPR/2018[2011-12]Status: Disposed7/10/2019AY 2011-12