← All Benches
ITAT Jaipur Bench
7,611 judgments
RAJASTHAN STATE ROAD TRANSPORT CORPORATION,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 885/JPR/2018[2010-11]Status: Disposed7/10/2019AY 2010-11
SMT. PUSHPA JOSHI,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 963/JPR/2017[2007-08]Status: Disposed7/10/2019AY 2007-08
SMT. AMITA YADAV,JAIPUR vs INCOME TAX OFFICER, WARD-2-1, JAIPUR
ITA 701/JPR/2017[2011-12]Status: Disposed7/10/2019AY 2011-12
DCIT, JAIPUR vs GLOBAL INSTITUTE OF TECHNOLOGY SOCIETY (GITS), JAIPUR
ITA 1030/JPR/2016[2012-13]Status: Disposed7/10/2019AY 2012-13
DCIT, JAIPUR vs GLOBAL INSTITUTE OF TECHNOLOGY SOCIETY (GITS), JAIPUR
ITA 1029/JPR/2016[2011-12]Status: Disposed7/10/2019AY 2011-12
AKARSH STEELS PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 218/JPR/2018[2009-10]Status: Disposed3/10/2019AY 2009-10
SMT. MADHU VIJAY,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1257/JPR/2018[2013-14]Status: Disposed3/10/2019AY 2013-14
SMT. MADHU VIJAY,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1256/JPR/2018[2012-13]Status: Disposed3/10/2019AY 2012-13
SMT. MADHU VIJAY,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1255/JPR/2018[2011-12]Status: Disposed3/10/2019AY 2011-12
SHRI RAM BABU VIJAY,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1254/JPR/2018[2011-12]Status: Disposed3/10/2019AY 2011-12
SHRI RAM BABU VIJAY,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1253/JPR/2018[2010-11]Status: Disposed3/10/2019AY 2010-11
SHRI SUREN KUMAR JHANWAR,CHURU vs INCOME TAX OFFICER, WARD-2, CHURU
ITA 817/JPR/2019[2014-15]Status: Disposed2/10/2019AY 2014-15
M/S. TRUST MARKETING,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 742/JPR/2019[2016-17]Status: Disposed2/10/2019AY 2016-17
ACIT, JAIPUR vs M.R.K.PIPES LTD., JAIPUR
ITA 636/JPR/2019[2013-14]Status: Disposed2/10/2019AY 2013-14
M/S GOLDWAY ENTERPRISES PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-4-4, JAIPUR
ITA 561/JPR/2019[2009-10]Status: Disposed2/10/2019AY 2009-10
SHRI VAIBHAV GATTANI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
ITA 56/JPR/2019[2016-17]Status: Disposed2/10/2019AY 2016-17
CONSERVATOR OF FOREST AND FIELD DIRECTOR, TIGER PROJECT, SIRISKA,ALWAR vs INCOME TAX OFFICER, TDS, WARD, ALWAR
ITA 554/JPR/2019[2009-10]Status: Disposed2/10/2019AY 2009-10
SHRI HEMANT KUMAR JANGID,KISHANGARH vs INCOME TAX OFFICER, KISHANGARH
ITA 386/JPR/2019[2007-08]Status: Disposed2/10/2019AY 2007-08
M/S CENTURY INFRA POWER P. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 169/JPR/2019[2014-15]Status: Disposed2/10/2019AY 2014-15
SHRI RAMESH BALANI,AJMER vs INCOME TAX OFFICER, WARD-1-2, AJMER
ITA 981/JPR/2018[2010-11]Status: Disposed2/10/2019AY 2010-11
