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ITAT Jaipur Bench

7,611 judgments

SHRI DIGAMBAR JAIN SUDHASAGAR SHIKSHAN SANSTHAN,TONK vs CIT(E), JAIPUR, JAIPUR

ITA 107/JPR/2025[2025-26]Status: Disposed21/8/2026AY 2025-26

SHRI PRAHALAD GUPTA SMRATI WELFARE SOCIETY,SAWAI MADHOPUR vs CIT EXEMPTIONS, JAIPUR

ITA 893/JPR/2026[NA]Status: Disposed20/8/2026

RAJVANSHI & ASSOCIATES NON-GOVERNMENT ORGANISATION,JAIPUR vs EXEMPTION WARD 1, JAIPUR

ITA 708/JPR/2026[2021-22]Status: Disposed20/8/2026AY 2021-22

KARTAR SINGH,BHARATPUR vs INCOME TAX OFFICER WARD 1, BHARATPUR

ITA 643/JPR/2026[2018-19]Status: Disposed20/8/2026AY 2018-19

JUZER,RAJASTHAN vs ITO, WD, JHALAWAR

ITA 588/JPR/2026[2020-21]Status: Disposed20/8/2026AY 2020-21

SATYAVEER,BHARATPUR vs BHARATPUR, BHARATPUR

ITA 536/JPR/2026[2016-17]Status: Disposed20/8/2026AY 2016-17

CHIRAG BHANDARI,JAIPUR vs ACIT/DCIT CIR-6,JPR, JAIPUR

ITA 50/JPR/2026[2019-20]Status: Disposed20/8/2026AY 2019-20

INCOME TAX OFFICER, WARD-1, BEAWAER, COURT COMPUS BEAWAR vs RAJSHREE KOTHARI, BEAWAR

ITA 399/JPR/2026[2024-25]Status: Disposed20/8/2026AY 2024-25

INCOME TAX OFFICER, JAIPUR vs MADHU AGARWAL, JAIPUR

ITA 390/JPR/2026[2024-25]Status: Disposed20/8/2026AY 2024-25

INCOME TAX OFFICER, KISHANGARH vs LALITA AGARWAL, KISHENGARH

ITA 387/JPR/2026[2022]Status: Disposed20/8/2026

SHRI BAWALIYA BABA GAUSHALA SEWA SAMITI,JAIPUR vs INCOME TAX OFFICER, EXEMPTION WARD(1), JAIPUR

ITA 375/JPR/2026[2020-21]Status: Disposed20/8/2026AY 2020-21

SHRI BAWALIYA BABA GAUSHALA SEWA SAMITI,JAIPUR vs INCOME TAX OFFICER, EXEMPTION WARD-1, JAIPUR

ITA 374/JPR/2026[2019-20]Status: Disposed20/8/2026AY 2019-20

INCOME TAX OFFICER, JHUNJHUNU vs BANWARI LAL BIDAWATKA, SIKAR

ITA 315/JPR/2026[2024-25]Status: Disposed20/8/2026AY 2024-25

RAJMATA BEGHELI JI SUDARSHAN KUMAR OF BIKANER,BIKANER vs JCIT(E) JAIPUR, JAIPUR

ITA 25/JPR/2026[2017-18]Status: Disposed20/8/2026AY 2017-18

RAJMATA BAGHELI JI SUDARSHAN KUMARI OF BIKANER TRUST,BIKANER vs JCIT(EXPEMTION) JAIPUR, JAIPUR

ITA 24/JPR/2026[2015-16]Status: Disposed20/8/2026AY 2015-16

RAJMATA BAGHELI JI SUDARSHAN KUMARI OF BIKANER TRUST,BEKANER vs JCIT (EXEMPTION) JAIPUR, JAIPURKAILASH HEIGHT, LAL KOYHI

ITA 23/JPR/2026[2014-15]Status: Disposed20/8/2026AY 2014-15

GURUBHEJ SINGH CHHABRA,JHALAWAR vs ITO, WARD-JHALAWAR, JHALAWAR

ITA 1/JPR/2026[2020-21]Status: Disposed20/8/2026AY 2020-21

HANUMAN SAHAY CHOUDHARY,JAIPUR vs ITO WARD 3(1), JAIPUR, JAIPUR

ITA 1533/JPR/2025[2011-12]Status: Disposed20/8/2026AY 2011-12

MAA BHAGWATI GAYTRI TRUST,JAIPUR vs COMMISSIONER OF INCOME TAX, JAIPUR

ITA 1113/JPR/2025[2025-26]Status: Disposed20/8/2026AY 2025-26

SANJAY GOYAL,JAIPUR vs CIRCLE (INTL TAX), JAIPUR

ITA 759/JPR/2026[2019-20]Status: Heard17/8/2026AY 2019-20