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ITAT Jaipur Bench

7,611 judgments

SANJAY GOYAL,JAIPUR vs CIRCLE (INTL TAX), JAIPUR, JAIPUR

ITA 758/JPR/2026[2014-15]Status: Heard17/8/2026AY 2014-15

SANJAY GOYAL,JAIPUR vs CIRCLE (INTL TAX), JAIPUR

ITA 757/JPR/2026[2013-14]Status: Heard17/8/2026AY 2013-14

SANJAY GOYAL,JAIPUR vs CIRCLE (INTL TAX), JAIPUR

ITA 756/JPR/2026[2015-16]Status: Heard17/8/2026AY 2015-16

ABHISHUBHAM BAHADUR SAXENA,JAIPUR vs ITO CIRCLE (INTL TAX), JAIPUR, JAIPUR

ITA 668/JPR/2026[2018-19]Status: Disposed17/8/2026AY 2018-19

ACIT CIRCLE-7, SIDDHNATH BHAWAN vs DEEPAK KHANNA, JAIPUR

ITA 111/JPR/2026[2016-17]Status: Disposed17/8/2026AY 2016-17

DCIT, JAIPUR vs OIL INDIA LTD., ASSAM

ITA 1534/JPR/2025[2012-13]Status: Disposed17/8/2026AY 2012-13

BHUPENDRA BHANDARI (THROUGH LEGAL HEIR BHUSHAN BHANDARI KOTA,KOTA vs DCIT/ACIT, CIRCLE-2, KOTA, KOTA

ITA 1364/JPR/2025[2018-19]Status: Disposed17/8/2026AY 2018-19

VARDHMAN STHANAKVASI JAIN SHRAVAK SANGH,BHILWARA vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 782/JPR/2026[2026-27]Status: Disposed14/8/2026AY 2026-27

SHRI RAMKRISHNA AYURVEDIK AUSHDAHALAYA PARMARTHI TRUST,JAIPUR vs CIT (E), JAIPUR, JAIPUR

ITA 673/JPR/2026[2026-27]Status: Disposed14/8/2026AY 2026-27

SHRI RAMKRISHNA AYURVEDIK AUSHDHALAYA PARMARTHI TRUST,JAIPUR vs CIT (E), JAIPUR, JAIPUR

ITA 672/JPR/2026[2026-27]Status: Disposed14/8/2026AY 2026-27

ITO WARD-7(1), SIDDHNATH BHAWAN vs DEEPAK KALANI, JAIPUR

ITA 336/JPR/2026[2024-25]Status: Disposed14/8/2026AY 2024-25

INCOME TAX OFFICER, JHUNJHUNU vs RUCHI GADIA, PILANI

ITA 318/JPR/2026[2024-25]Status: Disposed14/8/2026AY 2024-25

ROAD INFRASTRUCTURE DEVELOPMENT COMPANY OF RAJASTHAN LTD.,JAIPUR vs ACIT, CIRCLE 6, JAIPUR, CENTRAL REVENUE BUILDING, NEAR STATUE CIRCLE

ITA 1425/JPR/2025[2014-15]Status: Disposed14/8/2026AY 2014-15

JOINT COMMISSIONER OF INCOME TAX (IN-SITU), JAIPUR vs GAURAV SHARMA, JAIPUR

ITA 692/JPR/2026[2024-25]Status: Disposed13/8/2026AY 2024-25

INDIRA GANDHI PANCHYATI RAJ & GRAMIN VIKAS SANSTHAN,JAIPUR vs EXEMPTION WARD 1, JAIPUR

ITA 41/JPR/2026[2017-18]Status: Disposed13/8/2026AY 2017-18

INDIRA GANDHI PANCHYATI RAJ & GRAMIN VIKAS SANSTHAN,JAIPUR vs EXEMPTION WARD 1, JAIPUR

ITA 40/JPR/2026[2018-19]Status: Disposed13/8/2026AY 2018-19

ANITA KANWAR,JAIPUR vs INCOME TAX OFFICER WD 7(1), JAIPUR

ITA 347/JPR/2026[2019-20]Status: Disposed13/8/2026AY 2019-20

MAHILA PUNARWAS SAMOOH SAMITI,JAIPUR vs EXEMPTION WARD 1, JAIPUR, JAIPUR

ITA 302/JPR/2026[2023-24]Status: Disposed13/8/2026AY 2023-24

ALL INDIA SECURITISATION AND ENFORCEMENT OF SECURITY INTEREST ASSOCIATION,JAIPUR vs CIT EXEMPTION, JAIPUR

ITA 828/JPR/2026[2026-27]Status: Disposed12/8/2026AY 2026-27

DCIT CENTRAL CIRCLE 4 JAIPUR, JAIPUR vs DINESH KUMAR KHATORIA, JAIPUR

ITA 823/JPR/2026[2018-19]Status: Disposed12/8/2026AY 2018-19