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ITAT Jaipur Bench
7,611 judgments
AKHIL BHARTIYA SEERVI CHHATARWAS TRUST,JAIPUR vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 784/JPR/2026[NA]Status: Disposed12/8/2026
AKHIL BHARTIYA SEERVI CHHATRAWAS TRUST,JAIPUR vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 783/JPR/2026[NA]Status: Disposed12/8/2026
ITO, JAIPUR vs DOLLY KHANDELWAL, JAIPUR
ITA 319/JPR/2026[2024-25]Status: Disposed12/8/2026AY 2024-25
SANJAY KUMAR SHARMA,KISHANGARH vs ITO-1, KISHANGARH
ITA 177/JPR/2026[2022-23]Status: Disposed12/8/2026AY 2022-23
THE DY. COMMISSIONER OF INCOME-TAX, JAIPUR vs LATE SHRI SUNDER GANGARAM PUNJABI THROUGH LEGAL HEIR MS. SUNAYANA MERIA, JAIPUR
ITA 1952/JPR/2025[2012-13]Status: Disposed12/8/2026AY 2012-13
DY. COMMISSIONER OF INCOME-TAX, JAIPUR vs LATE SHRI SUNDER GANGARAM PUNJABI THROUGH LEGAL HEIR MS. SUNAYANA MERIA, JAIPUR
ITA 1951/JPR/2025[2011-12]Status: Disposed12/8/2026AY 2011-12
INCOME TAX OFFICER, KARAULI vs VISHWANATH & COMPANY, HINDAUN CITY
ITA 1649/JPR/2025[2017-18]Status: Disposed12/8/2026AY 2017-18
INCOME TAX OFFICER, WARD-2(1), KOTA vs M/S KANHAIYALAL RAMESHWAR DAS, KOTA
ITA 143/JPR/2025[2015-16]Status: Disposed12/8/2026AY 2015-16
INDIRA GANDHI PANCHYATI RAJ & GRAMIN VIKAS SANSTHAN,JAIPUR vs EXEMPTION WARD 1, JAIPUR
ITA 1197/JPR/2025[2025-26]Status: Disposed12/8/2026AY 2025-26
SAWARIYA GIRDHARI VRIDHJAN ASHRAM FOUNDATION,JODHPUR vs COMMISSIONER OF INCOME TAX EXEMPTIONS, JAIPUR
ITA 53/JPR/2026[NA]Status: Disposed11/8/2026
SAWARIYA GIRDHARI VRIDHJAN ASHRAM FOUNDATION,JODHPUR vs COMISSIONER OF INCOME-TAX-EXEMPTIONS, KAILASH HEIGHTS, LAL KOTHI, JAIPUR
ITA 52/JPR/2026[NA]Status: Disposed11/8/2026
ONE WORLD TRUST VASUDHAIVA KUTUMBAKAM,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 330/JPR/2025[2023-24]Status: Disposed11/8/2026AY 2023-24
ONE WORLD TRUST VASUDHAIVA KUTUMBAKAM,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 329/JPR/2025[2023-24]Status: Disposed11/8/2026AY 2023-24
JAIPUR VIRASAT FOUNDATION,JAIPUR vs CIT EXEMPTION, CIT EXEMPTION
ITA 556/JPR/2026[2026-27]Status: Disposed10/8/2026AY 2026-27
LAVEENA VIKAS SEVA SANSTHAN,UDAIPUR vs CIT EXEMPTION, JAIPUR
ITA 47/JPR/2026[2026-27]Status: Disposed10/8/2026AY 2026-27
LAVEENA VIKAS SEVA SANSTHAN,UDAIPUR vs CIT EXEMPTION, JAIPUR
ITA 46/JPR/2026[2026-27]Status: Disposed10/8/2026AY 2026-27
INCOME-TAX OFFICER, WARD-2(2), AJMER, AJMER vs DUGDH UTPADAK SAHAKARI SAMITI, LASADIYA, KEKRI
ITA 379/JPR/2026[2019-20]Status: Disposed10/8/2026AY 2019-20
AJMER JILA MAHESHWARI SABHA SANSTHA,AJMER vs CIT EXEMPTION, WARD 1, JAIPUR, JAIPUR
ITA 348/JPR/2026[2026-27]Status: Disposed10/8/2026AY 2026-27
SHRI CHAVLESHWAR PARSHAVNATH DIGAMBER JAIN ATISHAY THIRTH SHETHRA COMMITE,BHILWARA vs CIT, EXEMPTION, JAIPUR, JAIPUR
ITA 231/JPR/2026[2026-27]Status: Disposed10/8/2026AY 2026-27
SHRI CHAVLESHWAR PARSHAVNATH DIGAMBER JAIN ATISHAY THIRTH SHETHRA COMMITE,BHILWARA vs CIT, EXEMPTION, JAIPUR, JAIPUR
ITA 230/JPR/2026[2026-27]Status: Disposed10/8/2026AY 2026-27