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ITAT Jaipur Bench

7,611 judgments

JAMNA DEVI SHIKSHAN SANSTHAN,JAIPUR vs CIT EXEMPTION, JAIPUR

ITA 1384/JPR/2025[NA]Status: Disposed10/8/2026

MOJIKA REAL ESTATE AND DEVELOPERS PRIVATE LIMITED,JAIPUR vs CIRCLE 1, JPR, JAIPUR

ITA 1010/JPR/2025[2018-19]Status: Disposed10/8/2026AY 2018-19

PUNE SARAF ASSOCIATION,PUNE vs EXEMPTION CIRCLE, PUNE, PUNE

ITA 198/JPR/2026[2023-24]Status: Disposed7/8/2026AY 2023-24

SARASWATI EDUCATIONAL AND CULTURAL RESEARCH SOCIETY,JAIPUR vs CIT EXEMPTION, JAIPUR

ITA 138/JPR/2026[2025-26]Status: Disposed7/8/2026AY 2025-26

CHETAN PATNI,JAIPUR vs INCOME TAX OFFICER, INCOME TAX DEPARTMENT JAIPUR

ITA 1793/JPR/2025[2015-16]Status: Disposed7/8/2026AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, KOTA, KOTA vs SHIV VEGPRO PRIVATE LIMITED, KOTA

ITA 1428/JPR/2025[2016-17]Status: Disposed7/8/2026AY 2016-17

SANIDHYA ROONGTA BENEFIT TRUST,RAJEEV GANDHI NAGAR vs ITO WARD 1(2), KOTA, INCOME TAX OFFICE KOTA

ITA 462/JPR/2025[2016-17]Status: Disposed6/8/2026AY 2016-17

SANIDHYA ROONGTA BENEFIT TRUST,RAJEEV GANDHI NAGAR vs ITO WARD 1(2), KOTA, INCOME TAX OOFICE KOTA

ITA 461/JPR/2025[2015-16]Status: Disposed6/8/2026AY 2015-16

M/S KASHYAN PROMOTERS AND DEVELOPERS PVT. LTD.,JAIPUR vs ITO, WARD-5(2), JAIPUR, JAIPUR

ITA 1523/JPR/2025[2015-16]Status: Disposed5/8/2026AY 2015-16

ASHOK BANSAL,JAIPUR vs ITO WD 1(3), JAIPUR

ITA 206/JPR/2026[2021-22]Status: Disposed4/8/2026AY 2021-22

RONAK GOYAL,KOTA vs DCIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 104/JPR/2026[2019-20]Status: Disposed4/8/2026AY 2019-20

NIDHI GOYAL,KOTA vs DCIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 103/JPR/2026[2019-20]Status: Disposed4/8/2026AY 2019-20

MANISH KUMAR KOTAWALA,DELHI vs DCIT, CENTRAL CIRCLE-4, JAIPUR, JAIPUR

ITA 1875/JPR/2025[2015-16]Status: Disposed4/8/2026AY 2015-16

ROMAN CATHOLIC DIOCESAN SOCIAL SERVICE SOCIETY AJMER ,AJMER vs CIT EXEMPTION, JAIPUR

ITA 972/JPR/2026[Not Applicable]Status: Disposed30/7/2026

SHIV RAM SINGH,S/O LACHHI SINGH vs ITO, BHARATPUR, ITO, WARD-I

ITA 26/JPR/2026[2020-21]Status: Disposed30/7/2026AY 2020-21

JITENDRA SAINI,JAIPUR vs I.T.O. WARD 7(1), JAIPUR, JAIPUR

ITA 226/JPR/2026[A.Y. 2020-21]Status: Disposed30/7/2026

ITO,WARD-1, BHARATPUR, BHARATPUR vs YUVRAJ SINGH, DHOLPUR

ITA 139/JPR/2026[2019-20]Status: Disposed30/7/2026AY 2019-20

AANANDI SHREE SANSHTHA,MADANGANJKISHANGARH vs CIT EXEMPTION, JAIPUR

ITA 1588/JPR/2025[2025-26]Status: Disposed30/7/2026AY 2025-26

AANANDI SHREE SANSTHA,MADANGANJKISHANGARH vs CIT EXEMPTION, JAIPUR

ITA 1587/JPR/2025[2025-26]Status: Disposed30/7/2026AY 2025-26

GULAB DEVI SARUPARIA,AJMER ROAD vs DLV-CC-65)(2), JAIPUR

ITA 1568/JPR/2025[2023-24]Status: Disposed30/7/2026AY 2023-24