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ITAT Jaipur Bench
7,611 judgments
PCJAIN CHARITABLE FOUNDATION,JAIPUR vs CIT EXEMPTION, CIT EXEMPTION
ITA 1570/JPR/2025[2025-26]Status: Disposed25/8/2026AY 2025-26
GOVINDGARH GRAM SEWA SAHAKARI SAMITI LIMITED,GOVINDGARH AJMER vs ASSESSING OFFICER (ITO- WARD 1), KISHANGARH RAJASTHAN
ITA 1567/JPR/2025[2015-16]Status: Disposed25/8/2026AY 2015-16
GOVINDGARH GRAM SEWA SAHAKARI SAMITI,GOVINDGARH AJMER vs ASSESSING OFFICER (ITO-WARD 1), KISHANGARH
ITA 1566/JPR/2025[2015-16]Status: Disposed25/8/2026AY 2015-16
PORWAL YUVAK SANG KOTA,KOTA vs ITO WARD 2(1) KOTA, KOTA
ITA 1301/JPR/2025[2023-24]Status: Disposed25/8/2026AY 2023-24
DINESH KUMAR,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 1012/JPR/2025[2021-22]Status: Disposed25/8/2026AY 2021-22
MANOJ KUMAR,JAIPUR vs INCOME TAX OFFICER WARD 5(2), JAIPUR
ITA 1354/JPR/2024[2007-08]Status: Disposed25/8/2026AY 2007-08
VIKAR AHMED,JAIPUR vs ITO, WARD, 6-2, JAIPUR
ITA 442/JPR/2014[2008-09]Status: Disposed25/8/2026AY 2008-09
RAJASTHAN URBAN DRINKING WATER SEWERAGE AND INFRASTRUCTURE CORPORATION LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TDS, JAIPUR, JAIPUR
ITA 1895/JPR/2025[2019-20 (Quarter-2)]Status: Disposed24/8/2026
RAJASTHAN URBAN DRINKING WATER SEWERAGE AND INFRASTRUCTURE CORPORATION LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TDS, JAIPUR, JAIPUR
ITA 1894/JPR/2025[2019-20 (Quarter-1)]Status: Disposed24/8/2026
RAJASTHAN URBAN DRINKING WATER SEWERAGE AND INFRASTRUCTURE CORPORATION LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TDS, JAIPUR, JAIPUR
ITA 1893/JPR/2025[2018-19 (Quarter-1)]Status: Disposed24/8/2026
RAJASTHAN URBAN DRINKING WATER SEWERAGE AND INFRASTRUCTURE CORPORATION LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TDS, JAIPUR, JAIPUR
ITA 1892/JPR/2025[2019-20 (Quarter-4)]Status: Disposed24/8/2026
RAJASTHAN URBAN DRINKING WATER SEWERAGE AND INFRASTRUCTURE CORPORATION LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TDS, JAIPUR, JAIPUR
ITA 1891/JPR/2025[2018-19 (Quarter-2)]Status: Disposed24/8/2026
RACHNA JAIN,DELHI vs ITO, JAIPUR
ITA 1890/JPR/2025[2015-16]Status: Disposed24/8/2026AY 2015-16
SHRI HARI GAUSHALA SAMITI INDRAPURA,SHRI HARI GAUSHALA SAMITI INDRAPURA vs CIT EXEMPTION JAIPUR, CIT EXEMPTION JAIPUR
ITA 89/JPR/2026[2025-26]Status: Disposed21/8/2026AY 2025-26
MATRI CHHAYA CHARITY TRUS,PILANI vs CIT EXEMPTION, CIT EXEMPTION JAIPUR
ITA 549/JPR/2026[2026-27]Status: Disposed21/8/2026AY 2026-27
VIKAS SEWA SANSTHAN,JODHPUR vs CIT EXEMPTION JAIPUR, JAIPUR
ITA 507/JPR/2026[2026-27]Status: Disposed21/8/2026AY 2026-27
TAV POLY PLAST,RAJASTHAN vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, ALWAR
ITA 153/JPR/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
RAJASTHAN MEDICARE RELIEF SOCIETY GOVT BDM HOSPIAL,KOTPUTLI, JAIPUR vs THE INCOME TAX OFFICER EXEMPTION WARD-1, JAIPUR
ITA 702/JPR/2025[2018-19]Status: Disposed21/8/2026AY 2018-19
MANISH JAIN,RAJASTHAN vs ASSESSMENT UNIT / INCOME TAX OFFICER, WARD 7(1), RAJASTHAN
ITA 1417/JPR/2025[2022-23]Status: Disposed21/8/2026AY 2022-23
AMAR DEVI,JAIPUR vs ITO, WD-4(2), JAIPUR
ITA 1094/JPR/2025[2010-11]Status: Disposed21/8/2026AY 2010-11