← All Benches
ITAT Jaipur Bench
7,649 judgments
M/S R.G. COLONIZERS PVT. LTD.,JAIPUR vs DCIT, CIRCLE-3, JAIPUR
ITA 136/JPR/2021[2014-15]Status: Disposed4/4/2022AY 2014-15
ACIT, CC-1, JAIPUR vs DR. SHIV GAUTAM, JAIPUR
ITA 85/JPR/2021[2017-18]Status: Disposed31/3/2022AY 2017-18
DR. SHIV GAUTAM,JAIPUR vs DCIT, CERNTRAL CIRCLE-1, JAIPUR
ITA 67/JPR/2021[2012-13]Status: Disposed31/3/2022AY 2012-13
DYNAMIC CABLES LIMITED,JAIPUR vs COMMISSIONER OF INCOME TAX APPEALS NATIONAL FACELESS APPEAL, DELHI
ITA 329/JPR/2021[2019-20]Status: Disposed31/3/2022AY 2019-20
RAJNI VINOD MALHOTRA,MUMBAI vs DCIT, INTERNATIONAL TAXATION, JAIPUR
ITA 324/JPR/2021[2012-13]Status: Disposed31/3/2022AY 2012-13
MAHAVIR SONI,KISHANGARH, DIST. AJMER vs ITO, WARD 2(3), ALWAR
ITA 245/JPR/2021[2017-18]Status: Disposed30/3/2022AY 2017-18
SHRI HARSHAD MEHTA,JAIPUR vs PRINICIPAL COMMISSIONER OF INCOME TAX-1, JAIPUR
ITA 639/JPR/2018[2013-14]Status: Disposed30/3/2022AY 2013-14
M/S. KAMAL COACHWORKS PVT. LTD.,JAIPUR vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR, JAIPUR
ITA 65/JPR/2022[2017-18]Status: Disposed29/3/2022AY 2017-18
MODERN MASTI PVT, LTD.,JAIPUR vs ACIT, CR-1, JAIPUR
ITA 20/JPR/2022[2018-19]Status: Disposed29/3/2022AY 2018-19
M/S BHIVARAM PANNALAL KUMAWAT,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR
ITA 69/JPR/2021[2012-13]Status: Disposed29/3/2022AY 2012-13
RAJ KUMAR POONIA,JAIPUR vs PCIT-1, JAIPUR
ITA 66/JPR/2021[2013-14]Status: Disposed29/3/2022AY 2013-14
MAHENDRA KUMAR,SIDHMUKH vs CIT (A), DELHI- 42, DELHI
ITA 301/JPR/2021[2017-2018]Status: Disposed29/3/2022AY 2017-2018
AMIT SINGH,BHIWADI (ALWAR) vs DCIT, CPC- BENGALURU, CPC- BENGALURU
ITA 284/JPR/2021[2018-2019]Status: Disposed29/3/2022AY 2018-2019
CHIRMI OVERSEAS,JAIPUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 270/JPR/2021[2018-19]Status: Disposed29/3/2022AY 2018-19
TRANSINDIA NONWOVENS PVT. LTD.,JAIPUR vs DCIT, CPC, BANGALORE
ITA 267/JPR/2021[2018-19]Status: Disposed29/3/2022AY 2018-19
AMBA TECH ENGINEERING,JAIPUR vs ITO, BHIWADI
ITA 243/JPR/2021[2018-19]Status: Disposed29/3/2022AY 2018-19
KRISHNA BUILD HOME PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER, WARD 4(2), JAIPUR, JAIPUR
ITA 143/JPR/2021[2011-2012]Status: Disposed29/3/2022AY 2011-2012
KRISHNA BUILD HOME PRIVATE LIMITED,JAIPUR vs ASST. COMMISSIONER OF INCOME TAX (HOLDING CHARGE OF ITO WARD 4(2)), JAIPUR
ITA 142/JPR/2021[2010-2011]Status: Disposed29/3/2022AY 2010-2011
DCIT, CC-3, JAIPUR vs M/S BHIVARAM PANNALAL KUMAWAT, JAIPUR
ITA 117/JPR/2021[ 2013-14]Status: Disposed29/3/2022
ITO, WARD-1(3), ALWAR vs SHRI DAYA RAM AGARWAL, ALWAR
ITA 93/JPR/2020[2014-15]Status: Disposed29/3/2022AY 2014-15