← All Benches
ITAT Jaipur Bench
7,649 judgments
SHRI ASHOK DHARENDRA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 256/JPR/2018[2015-16]Status: Disposed12/4/2022AY 2015-16
GOVERNMENT SECONDARY SCHOOL KUMHARIA,AJMER vs ASSISTANT COMMISSIONER OF INCOME (CPC) (TDS), GHAZIABAD
ITA 911/JPR/2017[2016-17]Status: Disposed12/4/2022AY 2016-17
M/S MAHALAXMI SAWS PRIVATE LTD.,JAIPUR vs DCIT CPC, BANGALORE
ITA 61/JPR/2022[2018-2019]Status: Disposed11/4/2022AY 2018-2019
NICE TELECOMMUNICATIONS PRIVATE LIMITED,1-A,KESHEV NAGAR, CIVIL LINES,JAIPUR,RAJASTHAN,INDIA,302019 vs COMMISSIONER OF INCOME TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE, DELHI, DELHI
ITA 60/JPR/2022[2018-19]Status: Disposed11/4/2022AY 2018-19
SH. CHANDRMA SINGH,02/334, UIT COLONY, BHIWADI, ALWAR vs CPC, BENGALURU/ ACIT, CIRCLE-2, ALWAR, ALWAR
ITA 59/JPR/2022[2018-19]Status: Disposed11/4/2022AY 2018-19
SH. SANJAY PORWAL,50, GRANADE MARG, PRATAP NAGAR, JAIPUR vs CPC, BENGALURU/ ITO, WARD-6(4), JAIPUR, JAIPUR
ITA 63/JPR/2022[ 2019-20]Status: Disposed6/4/2022
M/S PRAKASH CHAND SHARMA HUF,C-42, KALADEEP, VAISHALI NAGAR, GOKUL PATH, JAIPUR vs ITO, WARD-3(5), JAIPUR
ITA 325/JPR/2021[2014-15]Status: Disposed6/4/2022AY 2014-15
CLASSIC AIRCON,INDIA vs DCIT CPC, INDIA
ITA 285/JPR/2021[2018-19]Status: Disposed6/4/2022AY 2018-19
DR. ARCHANA SHUKLA,26, DAYAL NAGAR, GOPALPURA BYPASS, TONK ROAD, JAIPUR vs ACIT, CENTRAL CIRCLE-4, JAIPUR
ITA 203/JPR/2021[2016-17]Status: Disposed6/4/2022AY 2016-17
DR. ARCHANA SHUKLA,26, DAYAL NAGAR, GOPALPURA BYPASS, TONK ROAD, JAIPUR vs ACIT, CENTRAL CIRCLE-4, JAIPUR
ITA 202/JPR/2021[2015-16]Status: Disposed6/4/2022AY 2015-16
DR. ARCHANA SHUKLA,26, DAYAL NAGAR, GOPALPURA BYPASS, TONK ROAD, JAIPUR vs ACIT, CENTRAL CIRCLE-4, JAIPUR
ITA 201/JPR/2021[2014-15]Status: Disposed6/4/2022AY 2014-15
DR. ARCHANA SHUKLA,26, DAYAL NAGAR, GOPALPURA BYPASS, TONK ROAD, JAIPUR vs ACIT, CENTRAL CIRCLE-4, JAIPUR
ITA 200/JPR/2021[2013-14]Status: Disposed6/4/2022AY 2013-14
DR. ARCHANA SHUKLA,26, DAYAL NAGAR, GOPALPURA BYPASS, TONK ROAD, JAIPUR vs ACIT, CENTRAL CIRCLE-4, JAIPUR
ITA 199/JPR/2021[2012-13]Status: Disposed6/4/2022AY 2012-13
DR. ARCHANA SHUKLA,26, DAYAL NAGAR, GOPALPURA BYPASS, TONK ROAD, JAIPUR vs ACIT, CENTRAL CIRCLE-4, JAIPUR
ITA 198/JPR/2021[2011-12]Status: Disposed6/4/2022AY 2011-12
SHRI BHAGWATI PRASAD SHARMA,JHUNJHUNU vs INCOME TAX OFFICER-WARD (1), JHUNJHUNU
ITA 893/JPR/2018[2011-12]Status: Disposed6/4/2022AY 2011-12
JASWANTC SINGH,VILL. RAMPUR,MALAH vs INCOME TAX OFFICER, WARD -3, BHARTPUR
ITA 34/JPR/2022[2011-12]Status: Disposed5/4/2022AY 2011-12
M/S. K.D.JAIN EDUCATIONAL SOCIETY,MADANGANJ vs ITO (EXEMPTION), AJMER
ITA 1248/JPR/2019[2016-17]Status: Disposed5/4/2022AY 2016-17
BAL SWAROOP AGARWAL,JAIPUR vs INCOME TAX OFFICER, WARD 4(2)
ITA 32/JPR/2022[2019-20]Status: Disposed4/4/2022AY 2019-20
SUKHVINDER SINGH,RAWATBHATA vs APPELLANT, KOTA
ITA 23/JPR/2022[2019-2020]Status: Disposed4/4/2022AY 2019-2020
ASHA YADAV,JAIPUR vs ITO, WARD-1(3), JAIPUR
ITA 236/JPR/2021[2008-09]Status: Disposed4/4/2022AY 2008-09