← All Benches
ITAT Jaipur Bench
7,649 judgments
MINING ENGINEER, MINES & GEOLOGY DEPARTMENT (STATE GOVERNMENT DEPARTMENT),ALWAR vs CIT (APPEALS), NATIONAL FACELESS APPEAL CENTRE
ITA 131/JPR/2021[2016-17]Status: Disposed16/3/2022AY 2016-17
UMANG BOARDS LTD.,JAIPUR vs ACIT, C-2, JAIPUR
ITA 48/JPR/2022[2019-20]Status: Disposed15/3/2022AY 2019-20
PANDIT DEENDAYAL UPADHYAYA SHEKHAWATI UNIVERSITY,BEHIND GOVT. S.K. COLLEGE, SIKAR vs CIT EXEMPTION, JAIPUR
ITA 183/JPR/2021[2020-21]Status: Disposed15/3/2022AY 2020-21
SHRI SURESH KUMAR AGARWAL,JAIPUR vs JOINT DIRECTOR I & CI, JAIPUR
ITA 1074/JPR/2018[2013-14]Status: Disposed15/3/2022AY 2013-14
SHRI SURESH KUMAR AGARWAL,JAIPUR vs JOINT DIRECTOR I & CI, JAIPUR
ITA 1073/JPR/2018[2013-14]Status: Disposed15/3/2022AY 2013-14
RAJESH MOTORS MOTOCORP PRIVATE LIMITED,JAIPUR vs DEPUTY COMMISSIONER CIRCLE-4 JAIPUR, JAIPUR
ITA 47/JPR/2022[2018-19]Status: Disposed14/3/2022AY 2018-19
M/S BALAJI CHARITABLE TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 39/JPR/2021[2017-18]Status: Disposed14/3/2022AY 2017-18
SH. VINOD KUMAR SHARMA,E-508(B), INDRAPRASTHA INDUSTRIAL AREA, KOTA vs CPC, BANGALORE/ ACIT, CIRCLE-1, KOTA, KOTA
ITA 46/JPR/2022[2018-19]Status: Disposed11/3/2022AY 2018-19
JHODINDA BHOJPURA GRAM SEWA SAHAKARI SAMITI LTD,JAIPUR vs INCOME TAX OFFICER WARD 7(2), JAIPUR
ITA 29/JPR/2022[2010-11]Status: Disposed11/3/2022AY 2010-11
ZILA PARYAWARN SUDHAR SAMITI,JHUNJHUNU vs CIT(EXEMPTION), JAIPUR
ITA 3/JPR/2021[2020-21]Status: Disposed11/3/2022AY 2020-21
RATNAWALI GAUSHALA ANAND DHAM,JAIPUR vs CIT(E), JAIPUR
ITA 300/JPR/2021[Nil]Status: Disposed10/3/2022
SHRI NARAYAN DHAM GAUSHALA SEWA SAMITI,JAIPUR vs CIT (E), JAIPUR
ITA 299/JPR/2021[Nil]Status: Disposed10/3/2022
JAGDAMBA GAUSHALA SEWA SAMITI,JAIPUR vs CIT(E), JAIPUR
ITA 298/JPR/2021[Nil]Status: Disposed10/3/2022
SHRI KAILASH CHAND MODANI,JAIPUR vs INCOME TAX OFFICER, WARD-2-3, JAIPUR
ITA 648/JPR/2019[2008-09]Status: Disposed10/3/2022AY 2008-09
MEHAR CHAND GUPTA,ALWAR vs INCOME TAX OFFICER, ALWAR
ITA 27/JPR/2022[2017-18]Status: Disposed8/3/2022AY 2017-18
SMT. VANITA TEKRIWAL,FLAT NO.715, SUN N MOON BELVEDERE PARK, SWAGE FARM CIRCLE, NEW SANGANER ROAD, JAIPUR vs ITO, WARD-2(3), JAIPUR
ITA 22/JPR/2022[2014-15]Status: Disposed8/3/2022AY 2014-15
M/S SHRI JEEN MATA BUILDCON PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR
ITA 397/JPR/2019[2013-14]Status: Disposed8/3/2022AY 2013-14
DEVI SHANKER,JAIPUR, RAJASTHAN vs DCIT, CPC, BANGALORE, BANGALORE, KARNATAKA
ITA 35/JPR/2022[2018-19]Status: Disposed1/3/2022AY 2018-19
KARNI KEHAR SECURITY CO-OPERATIVE SOCIETY LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1, JAIPUR
ITA 310/JPR/2021[2019-20]Status: Disposed1/3/2022AY 2019-20
GROUP ZERO,JAIPUR vs INCOME TAX OFFICER WARD 6(2), JAIPUR, JAIPUR
ITA 250/JPR/2021[2018-19]Status: Disposed1/3/2022AY 2018-19