ITAT Jaipur Bench
7,681 judgments
SMT. MANJU GUPTA,KOTA vs ITO, WARD-1, BHARATPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 143/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2015-16 Smt. Manju Gupta R/o A-104, Pukraj Lifestyle Station Road, Kota cuke Vs. Income Tax Officer Ward-01, Bharatpur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AEOPG 4212 J vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Rajendra Agarwal (C.A.) jktLo dh vksj ls@ Revenue by : Smt Monisha Chaudhary (Addl. CIT) a l
INCOME TAX OFFICER, WARD-1-1, KOTA vs SHRI CHANDI RAM, KOTA
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BECKHAUL DIGITAL TECHNOLOGIES PRIVATE LIMITED,JAIPUR vs ITO WARD 1(1), JAIPUR , JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RASHMI JAIN,IMLIWALA PHATAK, JAIPUR vs INCOME TAX OFFICER WARD 6(2) JAIPUR, WARD 6 (2) JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MOHITA SHARMA,JAIPUR vs ITO WD 4(1), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
AL QURAN FOUNDATION,RAJASTHAN vs COMMISSIONER OF INCOME TAX (EXEMPTION) JAIPUR , JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAJASTHAN ADVANCE JOINT CARE TRUST,JAIPUR vs ITO, EXEMPTION, WARD 1, JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CC-2,, JAIPUR vs SHRI NATH CORPORATION , JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CC-2, JAIPUR vs SHRI JITENDRA KUMAR AGARWAL, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CC-2, JAIPUR vs SHRI JITENDRA KUMAR AGARWAL, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CC-2, JAIPUR vs SHRI JITENDRA KUMAR AGARWAL, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CC-2, JAIPUR vs SHRI JITENDRA KUMAR AGARWAL, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CC-2, JAIPUR vs M/S. ROYAL JEWELLERS, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CC-2, JAIPUR vs M/S. ROYAL JEWELLERS, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CC-2, JAIPUR vs M/S. ROYAL JEWELLERS, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CC-2, JAIPUR vs M/S. ROYAL JEWELLERS, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CC-2, JAIPUR vs M/S. ROYAL JEWELLERS, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CC-2, JAIPUR vs M/S. ROYAL JEWELLERS, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CC-2, JAIPUR vs M/S. ROYAL JEWELLERS, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
M/S. SHRI NATH CORPORATION,JAIPUR vs DCIT, C.C.-2, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)