ITAT Jaipur Bench

7,681 judgments

VISHAL BANSAL,JAIPUR vs DCIT, CIRCLE-7, JAIPUR, JAIPUR

ITA 58/JPR/2023[2012-13]Status: Disposed26/6/2023AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ARCHANA JAIN,JAIPUR vs ITO WARD-3(5), JAIPUR

ITA 39/JPR/2023[2011-12]Status: Disposed26/6/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ARCHITA BURNWAL,JAIPUR vs ITO, WARD 1(3), JAIPUR

ITA 237/JPR/2023[2010-11]Status: Disposed26/6/2023AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAM KRIPAL SISODIA,JAIPUR vs DCIT, JAIPUR

ITA 110/JPR/2023[2013-14]Status: Disposed26/6/2023AY 2013-14

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S. SHRI SIDDESHWAR ORGANIC FOODS PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR

ITA 110/JPR/2018[2014-15]Status: Disposed26/6/2023AY 2014-15

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

PARAS MAL JAIN,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JAIPUR

ITA 353/JPR/2022[2013-14]Status: Disposed22/6/2023AY 2013-14

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ROYAL CREDIT CO-OPERATIVE SOCIETY LIMITED,JAIPUR vs A.O., NFAC, DELHI/INCOME TAX OFFICER WARD-7(1), JAIPUR, JAIPUR

ITA 222/JPR/2023[2020-21]Status: Disposed20/6/2023AY 2020-21

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ROYAL CREDIT CO-OPERATIVE SOCIETY LIMITED,JAIPUR vs A.O., NFAC, DELHI/INCOME TAX OFFICER WARD-7(1), JAIPUR

ITA 221/JPR/2023[2018-19]Status: Disposed20/6/2023AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

PARSHAVNATH BUILDERS ,JAIPUR vs PCIT, UDAIPUR

ITA 284/JPR/2022[2017-18]Status: Disposed20/6/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

GOPAL SINGH S/O DEVI SINGH,BARAN vs INCOME TAX OFFICER, WARD, BARAN

ITA 252/JPR/2023[2011-12]Status: Disposed15/6/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

HARSH JAIN,JAIPUR vs ITO WARD 6(4) JAIPUR, JAIPUR

ITA 244/JPR/2023[2009-10]Status: Disposed15/6/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SURJAN SINGH MEENA,JAIPUR vs JCIT, RANGE-6, JAIPUR

ITA 92/JPR/2023[2010-11]Status: Disposed14/6/2023AY 2010-11

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

AMBA TECH ENGINEERING,BHIWADI vs ITO, WARD-1(2)ADIT - CPC, ALWAR

ITA 49/JPR/2023[2019-2020]Status: Disposed14/6/2023AY 2019-2020

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI KBL SHARMA MEMORIAL EDUCATIONAL & CULTURAL SOCIETY,DEFENCE PUBLIC SCHOOL, E-BLOCK, AMRAPALI CIRCLE, VAISHALI NAGAR, JAIPUR vs ITO(EXEMPTION), WARD-1,, JAIPUR

ITA 251/JPR/2023[2012-13]Status: Disposed14/6/2023AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

GA INFRA PRIVATE LIMITED ,JAIPUR vs PCIT, JAIPUR-2

ITA 219/JPR/2023[2018-19]Status: Disposed14/6/2023AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

LEELA DEVI JAIN,TONK vs ITO, WARD- TONK, TONK

ITA 218/JPR/2023[2011-12]Status: Disposed14/6/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

LALITA KUMARI,ANTA DISTRICT BARAN vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC, DELHI

ITA 217/JPR/2023[2016-17]Status: Disposed14/6/2023AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SUBHASH CHAND PATNI,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 207/JPR/2023[2010-11]Status: Disposed14/6/2023AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

YOGENDRA KHANDELWAL,1ST FLOOR SOMANI BUILDING LOHA MANDI vs ASSISSTANT COMMISSIONER CERCLE 3 JAIPUR, JAIPUR

ITA 202/JPR/2023[2011-12]Status: Heard14/6/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

HANUMAN PRASAD ,JAIPUR vs ITO, WD 5(4), JAIPUR

ITA 18/JPR/2023[2008-09]Status: Disposed14/6/2023AY 2008-09

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)