Search ITAT High Courts Landmark Cases

Search Supreme Court Landmark Cases Sections Phrases Insights AI Research History

← All Benches

ITAT Jaipur Bench

7,681 judgments

VIKAS OIL MILL,JAIPUR vs CIT, ALWAR

ITA 514/JPR/2016[2011-12]Status: Disposed2/1/2017AY 2011-12

Showing 7,681–7,681 of 7,681 · Page 385 of 385

← Prev 1...384385Next →

BharatTax.net

Income tax case law: ITAT (Income Tax Appellate Tribunal) orders from every bench, with High Court and Supreme Court judgments.

Quick Links

Income Tax Case Law Search
Search Judgments
Browse by Bench
Recent Judgments
Pricing
GST Case Laws

About

BharatTax makes Income Tax Appellate Tribunal orders searchable for legal research. Searching is free, and a free account reads 10 full judgments a month.

© 2026 BharatTax.net. All rights reserved. · Privacy · Terms