DCIT, CC-2,, JAIPUR vs. SHRI NATH CORPORATION , JAIPUR

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ITA 182/JPR/2020Status: DisposedITAT Jaipur07 June 2023AY 2017-18Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)44 pages

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Income Tax Appellate Tribunal, JAIPUR BENCHES,”B” JAIPUR

Before: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 117/JP/2020

For Respondent: Smt. Runi Pal (Add. CIT)

Hearing: 14/03/2023Pronounced: 07/06/2023

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सहायक पंजीकार@Aेेज. त्महपेजतंत