← All Benches
ITAT Jaipur Bench
7,563 judgments
KAILASH CHANDRA KUMHAR,TONK vs ITO WD, TONK, TONK
ITA 301/JPR/2026[2020-21]Status: Disposed18/9/2026AY 2020-21
RAVI PRAKASH SHARMA,SIKAR vs ITO, SIKAR
ITA 234/JPR/2026[2018-19]Status: Disposed18/9/2026AY 2018-19
DEEPAK GARG,BHARATPUR vs ITO, WARD-I, BHARATPUR
ITA 221/JPR/2026[2019-20]Status: Disposed18/9/2026AY 2019-20
SHREE MANAV SHEVA SAMITI,BIJAI NAGAR vs ITO WD-2(2), AJMER, AJMER
ITA 213/JPR/2026[2023-24]Status: Disposed18/9/2026AY 2023-24
SHRI SHYAM JAN KALYANARTH MANUSHRI CHARITABLE TRUST,SIKAR vs ITO WARD-1, SIKAR, SIKAR
ITA 192/JPR/2026[2023-24]Status: Disposed18/9/2026AY 2023-24
PRIYADARSHINI SOLAR MISSION AND WATER SAVING SANSTHAN,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 1179/JPR/2026[2026-27]Status: Disposed18/9/2026AY 2026-27
PRIYADARSHINI SOLAR MISSION AND WATER SAVING SANSTHAN,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 1178/JPR/2026[2026-27]Status: Disposed18/9/2026AY 2026-27
ISHWAR SINGH RATHORE,JAIPUR, RAJASTHAN vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR, JAIPUR, RAJASTHAN
ITA 851/JPR/2025[2015-16]Status: Disposed18/9/2026AY 2015-16
SHRI DAMODAR GAUSHALA,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 1771/JPR/2025[NA]Status: Disposed18/9/2026
3GR AGRO LLP,JAIPUR vs INCOME TAX OFFICERF, JAIPUR
ITA 1740/JPR/2025[2018-19]Status: Disposed18/9/2026AY 2018-19
CHAITANYA MANAV KALYAN SANSTHA AJMER,JAIPUR vs THE CIT EXEMPTION, JAIPUR
ITA 1683/JPR/2025[NA]Status: Disposed18/9/2026
CHAITANYA MANAV KALYAN SANSTHA AJMER,JAIPUR vs THE CIT EXEMPTION, JAIPUR
ITA 1682/JPR/2025[NA]Status: Disposed18/9/2026
RAMRATAN,JHUNJHUNU vs INCOME TAX OFFICER, JHUNJHUNU
ITA 1676/JPR/2025[2020-2021]Status: Disposed18/9/2026AY 2020-2021
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-3, JAIPUR, JAIPUR vs A AND J INDUSTRIAL AND FINANCIAL CONSULTANCY PVT. LTD., JAIPUR
ITA 1354/JPR/2025[2014-15]Status: Disposed18/9/2026AY 2014-15
SHYAM LAL MUWAL,SIKAR vs ITO WARD 1(2), JAIPUR, JAIPUR
ITA 946/JPR/2026[2015-16]Status: Disposed16/9/2026AY 2015-16
NARENDRA KUMAR SHARMA,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR
ITA 878/JPR/2026[2019-20]Status: Disposed16/9/2026AY 2019-20
NARENDRA KUMAR SHARMA,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR
ITA 877/JPR/2026[2019-20]Status: Disposed16/9/2026AY 2019-20
NARENDRA KUMAR SHARMA,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR
ITA 876/JPR/2026[2019-20]Status: Disposed16/9/2026AY 2019-20
MANI JAIN,JAIPUR vs INCOME TAX OFFICER, WARD 6(1), JAIPUR
ITA 870/JPR/2026[2016-17]Status: Disposed16/9/2026AY 2016-17
SHRI MOKSHBHUMI AND GO SEVA SAMITI CHARITABLE TRUSTG,SADULPUR CHURU vs CIT EXEMPTION, JAIPUR
ITA 861/JPR/2026[2026-27]Status: Disposed16/9/2026AY 2026-27
