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ITAT Jaipur Bench

7,563 judgments

NALANDA FOUNDATION MARUDHARA,JAIPUR vs COMMISSIONER OF INCOME TAX(EXEMPTION), JAIPUR, JAIPUR

ITA 767/JPR/2026[2025-26]Status: Disposed16/9/2026AY 2025-26

NALANDA FOUNDATION MARUDHARA,JAIPUR vs COMMISSIONER OF INCOME TAX(EXEMPTION),JAIPUR, JAIPUR

ITA 762/JPR/2026[2025-26]Status: Disposed16/9/2026AY 2025-26

RAJASTHAN URBAN DRINKING WATER SEWERAGE AND INFRASTRUCTURE CORPN LIMITED,OLD WORKING WOMEN HOSTEL, BEHIND NEHRU PALACE vs ACIT, CIRCLE-6, JPR, NEW CENTRAL REVENUE BUILDING

ITA 654/JPR/2026[2019-20]Status: Disposed16/9/2026AY 2019-20

SIDDHARTH JAIN,GREEN WOOD CITY GURGAON,HARYANA vs JOINT COMMISSIONER OF INCOME TAX, HOLDING CHARGE OF DCIT, CR BUILDING, JAIPUR ROAD, AJMER

ITA 598/JPR/2026[2021-2022]Status: Disposed16/9/2026AY 2021-2022

TAGORE SOUDH AVAIM VIKAS SANSTHAN,JAIPUR vs EXEMPTION WARD 1, JAIPUR

ITA 475/JPR/2026[2017-18]Status: Disposed16/9/2026AY 2017-18

SUNILKUMAR KRISHNAKANT RATHOD,KOTA vs DCIT CIRCLE-2, KOTA, KOTA

ITA 447/JPR/2026[2023-24]Status: Disposed16/9/2026AY 2023-24

SATISH AJMERA,C-SCHEME JAIPUR vs CIRCLE 7, JAIPUR, JAIPUR

ITA 313/JPR/2026[2017-18]Status: Disposed16/9/2026AY 2017-18

LT. SH. PRADEEP KUMAR JAIN THROUGH SUNITA JAIN L/H SMT,TONK vs THE INCOME TAX OFFICER, WARD TONK

ITA 191/JPR/2026[2020-21]Status: Disposed16/9/2026AY 2020-21

PAPPU RAM,DAUSA vs ITO WD, DAUSA, DAUSA

ITA 1044/JPR/2026[2020-21]Status: Disposed16/9/2026AY 2020-21

MITHLESH SHARMA,JAIPUR vs ITO WD 1(4), JAIPUR

ITA 1792/JPR/2025[2015-16]Status: Disposed16/9/2026AY 2015-16

LATE SHRI VISHNU KUMAR GURNANI,JAIPUR vs DCIT, CENTRAL CIRCLE - 1, JAIPUR

ITA 1788/JPR/2025[2015-16]Status: Disposed16/9/2026AY 2015-16

M/S PINKCITY INFRACON PVT. LTD.,JAIPUR vs ACIT, CIRCLE-6, JAIPUR, JAIPUR

ITA 1581/JPR/2025[2017-18]Status: Disposed16/9/2026AY 2017-18

DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs HEM SECURITIES LIMITED, JAIPUR

ITA 1579/JPR/2025[2018-19]Status: Disposed16/9/2026AY 2018-19

SHIVAM READYMIX PRIVATE LIMITED,JAIPUR vs ACIT CEN CIR 3, JAIPUR, JAIPUR

ITA 1481/JPR/2025[2019-20]Status: Disposed16/9/2026AY 2019-20

SHIVAM READYMIX PRIVATE LIMITED,JAIPUR vs ACIT CENTRAL CIRCLE 3, JAIPUR

ITA 1480/JPR/2025[2017-18]Status: Disposed16/9/2026AY 2017-18

MANOJ KUMAR GUPTA,JAIPUR vs ACIT, CENTRAL CIRCLE 3, JAIPUR

ITA 1478/JPR/2025[2019-20]Status: Disposed16/9/2026AY 2019-20

SH. TARACHAND GUPTA,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR

ITA 1451/JPR/2025[2018-19]Status: Disposed16/9/2026AY 2018-19

RAJENDRA KUMAR GARG,JAIPUR vs ITO WARD (4)2, JAIPUR

ITA 1209/JPR/2025[2010-11]Status: Disposed16/9/2026AY 2010-11

BHANWAR LAL,AJMER vs INCOME TAX OFFICER, WD-2(2), AJMER, AJMER

ITA 1122/JPR/2025[2013-14]Status: Disposed16/9/2026AY 2013-14

BAJRANG LAL JANGIR,SIKAR vs ACIT, CENTRAL CIRCLE-4, JAIPUR, JAIPUR

ITA 1097/JPR/2026[2019-20]Status: Disposed14/9/2026AY 2019-20