ITAT Jaipur Bench
7,649 judgments
RITIKA VEGETABLE OIL PRIVATE LIMITED,JAIPUR vs ACIT CENTRAL CIRCLE, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member)
ROHIT LADIWALA,JAIPUR vs DCIT, CENTRAL CIRCLE-1, JAIPUR
INCOME TAX OFFICER, JAIPUR vs SANDHYA PATNI, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
RAHUL KASLIWAL,JAIPUR vs ITO, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
MANISH DHANKAR,JHUNJHUNU(RAJASTHAN) vs INCOME TAX OFFICER-WARD -2-JHUNJHUNU, JHUNJHUNU-RAJASTHAN
VINAYA SHARMA,KOTA vs ACIT CENTRAL CIRCLE, KOTA
SADHWANI WOOD PRODUCT PRIVATE LIMITED ,KOTA vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL JAIPUR , JAIPUR
VED- VACHASPATI SHASTRI CHARITABLE TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SADHWANI WOOD PRODUCT PRIVATE LTD ,KOTA vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL) JAIPUR , JAIPUR
SHRI KRISHAN GOPAL GOSHALA KOHINA,SHRI KRISHAN GOPAL GOSHALA KOH vs CIT EXEMPTION JAIPUR, CIT EXEMPTION JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ACIT, NCRB BUILDING JAIPUR vs MAHIMA REAL ESTATE PVT LTD, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHRI BABA BALAKNATH SEVA SANSTHAN,JAIPUR vs THE CIT EXEMPTION, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHRI BABA BALAKNATH SEVA SANSTHAN,JAIPUR vs THE CIT EXEMPTION , JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SH. BHEWA RAM SHARMA,JAIPUR vs ITO, WARD-4(1), JAIPUR, JAIPUR
DR. MITHA LAL MEENA, ACCOUNTANT MEMBER AND SH. NARINDER KUMAR (Judicial Member)
SHAHNAZ KHAN,AJMER vs ITO, WARD 6(3), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
KAUSHAL CHAND PATNI ,JAIPUR vs INCOME TAX OFFICER WARD 6(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
ANIL KUMAR SAXSENA,DELHI vs THE ACIT CIRCLE, SAWAI, SAWAI
SH. SANDEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)
ITO , NCRB JAIPUR vs PRAKASH AGARWAL, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MAHESH KUMAR LADIWALA THROUGH LEGAL HEIR SMT. ANITA LADIWALA,JAIPUR vs DCIT, CENTRAL CIRCLE-1, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
