ITAT Jaipur Bench
7,649 judgments
PANCHAYTI DHARAMSHALA KASERAN TRUST,JAIPUR vs ITO WARD EXEMPTION, JAIPUR, JAIPUR
SH. SANDEEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)
NEERAJ DADHICH,JAIPUR vs ADIT, CPC, BANGALORE
SH. SANDEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs SUNDER DAS SONKIYA, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs SUNDER DAS SONKIYA, JAIPUR
KOTHARI JEWELS PRIVATE LIMIED,MUMBAI vs ACIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
JIGNESH PRAVINBHAI RANA,GANDHINAGAR vs INCOME TAX OFFICER, WARD-1(2), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SANGA AUTOMOBILES (P) LTD,JAIPUR vs THE ACIT, CIRCLE - 7,, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SH. BHUPENDRA MEENA,JAIPUR vs ITO, WARD-1(1), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DEPUTY CONSERVATOR OF FOREST BARAN,BARAN vs ITO, TDS, KOTA
Hon’ble SHRI SANDEEP GOSAIN, JUDICIAL MEMBER vk;dj vihy la-@ITA No. 706 & 707/JP/2024 fu/kZkj.k o"kZ@Assessment Year : 2017-18 & 2018-19 The Dy. Conservator of Forest Baran cuke Vs. The ITO (TDS) Kota LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAAGD 1755 N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri Sunil Porwal, CA jktLo dh vksj ls@Revenue by: Shri Gautam Singh Choudhary,JCIT-DR lquokbZ dh rkjh[k@Date of Hearing : 19/09/2024 mn?kks"k.kk dh rkjh[k@Date
INCOME TAX OFFICER, WARD-1(2), JAIPUR, JAIPUR vs GORDHANDAS NANDKISHORE JEWELLERS, JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
GEMCO INTERNATIONAL,JAIPUR vs INCOME TAX OFFICER WARD 2(1), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
SHREE KRISHNA GAUSHALA,RAMGARH SHEKHAWATI SIKAR vs INCOME TAX OFFICER (EXEMPTION), WARD-II JAIPUR
Hon’ble SHRI SANDEEP GOSAIN, JUDICIAL MEMBER vk;dj vihy la-@ITA No. 399/JP/2024 fu/kZkj.k o"kZ@Assessment Year : 2012-13 Shree Krishna Gaushala Ramgarh Shekhawati Sikar cuke Vs. The ITO (Exemption) Ward -II Sikar LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAATS 5144H vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri Saurv Harsh, Advocate jktLo dh vksj ls@Revenue by: Shri Gautam Singh Choudhary,JCIT-DR lquokbZ dh rkjh[k@Date of Hearing : 25/09/2024 mn?kks"k.kk
FEDERATION OF RAJASTHAN TRADE AND INDUSTRY,JAIPUR vs ITO-EXEMPTION WARD-2, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHRI GANGA FOUR WHEELS PRIVATE LIMITED ,SIKAR vs INCOME TAX OFFICER , SIKAR
Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
RAJESH KUMAR GOYAL,JAIPUR vs INCOME TAX OFFICER, WARD 3(5), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
RAJKUMAR ASNANI,JAIPUR vs ITO WARD 2(2), JAIPUR
NISHA BHRADWAJ,JAIPUR vs ITO WARD 3 (3), JAIPUR
SANDEEP JAIN,JAIPUR vs DCIT, CIRCLE-1, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs MAHAVEER KUMAR JAIN, JAIPUR
SUWALKA AND SUWALKA PROPERTIES AND BUILDERS PVT LTD,KOTA, RAJASTHAN vs ACIT, CENTRAL CIRLCE, KOTA, KOTA, RAJASTHAN
DR. S. SEETHALAKSHMI (Judicial Member)
