ITAT Jaipur Bench
7,649 judgments
AMAR PRATAP STEELS PRIVATE LIMITED,JAIPUR vs ITO, WARD-7(2), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
JAI SINGH JADEJA,KOTA vs ITO-WARD-2(1) KOTA, KOTA
SH. SANDEEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)
AMAR PRATAP STEELS PRIVATE LIMITED,JAIPUR vs ITO, WARD-7(2), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
SAKET AGARWAL,JAIPUR vs ITO WARD 2(3) JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SAKATA INX INDIA PRIVATE LIMITED,BHIWADI, ALWAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, JAIPUR-1, NEW CENTRAL REVENUE BUILDING, BHAGWAN DAS ROAD
VIMLA DEVI MEENA,DAUSA vs ITO WARD- DAUSA, DAUSA
SHRI SANDEEP GOSAIN (Judicial Member)
PRABHATI DEVI,DAUSA vs ITO WARD DAUSA , DAUSA
RISING STOCK TRADE PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER, WARD-1 (1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KANDOI METAL POWDERS MANUFACTRUING COMPANY,JAIPUR vs DCIT, CC-3, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SATYAM MINERALS PRIVATE LIMITED,JAIPUR vs ITO, WARD 5(2), JAIPUR, JAIPUR
MUNNI DEVI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5,, JAIPUR
DILIP MAHESHWARI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3,, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ANAMIKA CONDUCTORS PVT. LTD. ,JAIPUR vs ACIT DCIT, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BABU LAL SHARMA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR
BABU LAL SHARMA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DALAS BIOTECH LIMITED,BHIWADI vs THE ASSISTANT COMMISSIONER OF INCOME-TAX, ALWAR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
INCOME-TAX OFFICER, STATUE CIRCLE vs GOPAL LAL SHARMA, MALVIYA NAGAR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA, AM vk;dj vihy la-@ITA No. 1148/JP/2024 fu/kZkj.k o"kZ@Assessment Year : 2007-08 The ITO Ward 1(3) Jaipur cuke Vs. Shri Gopal Lal Sharma Plot No. 3, Lala Patel Ki Dhani Village: Chainpura, Near Jawahar Nagar Circle, Malviya Nagar, Tehsil: Sanganer, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AJUPS 5577 R vihykFkhZ@Appellant izR;FkhZ@Respondent jktLo dh vksj ls@Revenue by: Smt. Anita Rinesh ,JCIT-DR fu/kZkfjrh dh vksj ls@Assess
SHARDUL SINGH,JHUNJHUNU vs INCOME TAX OFFICER WARD-1, JHUNJHUNU, INCOME TAX OFFICER JHUNJHUNU
passing the order u/s 271 (1) (c) 4 The AO imposed penalty u/s 271 (1)(c) without any ESTABLISHING Submission of A. Inaccurate facts/Statements B. without Establishing CONCEALMENT OF INCOME as all mentioned by him was fetched by Submission of the Assessee and without doing any Act to take correct decision to impose penalty u/s 271 (1)(c) 5. The AO not considered the Submitted Decisions of relavant courts furnished by the Assessee in his favour.” 2.1 The brief facts of the case are that asse
CHAGAN YADAV,ALWAR vs INCOME TAX OFFICER, ALWAR
SHRI SANDEEP GOSAIN (Judicial Member)
BANSAL CLASSES PRIVATE LIMITED,KOTA RAJASTHAN vs ACIT CIRCLE-1 KOTA, KOTA RAJASTHAN
SHRI SANDEEP GOSAIN (Judicial Member)
