ITAT Jaipur Bench
7,649 judgments
NARAYAN SINGH RATHORE,BINDAYAKA JAIPUR vs ITO WARD 6(3), NCRB JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)
BEAWAR BAL VIKAS SAMITEE,BEAWAR vs ADDL JCIT OF INCOME TAX APPEALS, MYSORE
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
CHAMBAL FERTILISERS AND CHEMICALS LIMITED,KOTA GADEPAN vs PRINCIPAL COMMISSIONER OF INCOME TAX, SAVINA-UDAIPUR
AJD DEVELOPERS PRIVATE LIMITED,JAIPUR vs ASSISTANCE COMMISSIONER OF INCOME TAX, CIRCLE 7, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
AJD DEVELOPERS PRIVATE LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 7, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
FAZLE RAOOF SHEIKH,BHILWARA vs DCIT, AJMER
FAZLE RAOOF SHEIKH,BHILWARA vs DCIT, AJMER
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
FAZLE RAOOF SHEIKH,BHILWARA vs DCIT, AJMER
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KAVITA SAMTANI,BHILWARA vs DEPUTY COMMISSIONER OF INCOME TAX, AJMER
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KAVITA SAMTANI,BHILWARA vs DEPUTY COMMISSIONER OF INCOME TAX, AJMER
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KAVITA SAMTANI,BHILWARA vs DEPUTY COMMISSIONER OF INCOME TAX, AJMER
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
INCOME TAX OFFICER, WARD-6(2), JAIPUR, JAIPUR vs MEDICAL DESIGNS INDIA P LTD, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM vk;dj vihy la-@ITA No. 762/JP/2024 fu/kZkj.k o"kZ@Assessment Year : 2011-12 Income Tax Officer, Ward-6(2), Jaipur cuke Vs. Medical Designs India P. Ltd., Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCM 7178 G vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Tarun Mittal, CA jktLo dh vksj ls@ Revenue by : MS. Alka Gautam CIT (V.H) lquokbZ dh rkjh[k@ Date of Hearing : 16/10/202
KAVITA SAMTANI,BHILWARA vs DEPUTY COMMISSIONER OF INCOME TAX, AJMER
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KALINDEE ESTATES PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER , JAIPUR
BANWARI LAL MISHRA,BHILWARA vs DCIT, AJMER
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RATAN KUMAR YADAV,JAIPUR vs INCOME TAX OFFICER, WARD-2(2), , JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
VIVEK SHIKSHA SAMITI,JAIPUR vs ITO, EXEMPTION - 1,, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 1134 & 1135/JPR/2024 fu/kZkj.k o"kZ@Assessment Years : 2014-15 & 2016-17 Vivek Shiksha Samiti Jobner Road, Kalwar, VIA Jhotwara, Jaipur. cuke Vs. The ITO, Exemption-1, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABTV0361Q vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Mukesh Khandelwal (C.A.) jktLo dh vksj ls@ Revenue by : Shri Gatum Singh Choudhary
VIJU KUMAR NAIR,JAIPUR vs INCOME TAX OFFICER, WARD-7(3), JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
