ITAT Jaipur Bench
7,649 judgments
SHIVAM READYMIX PRIVATE LIMITED,NEEMUCH vs THE PCIT(CENTRAL), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
LATE SH. BADRI LAL AGARWAL, THROUGH LEGAL HEIR GEETA DEVI AGARWAL,JAIPUR vs ITO, WARD-1(4), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
GANPATLAL AGARWAL,BEAWAR vs DCIT, CENTRAL CIRCLE, AJMER, AJMER
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
GANPATLAL AGARWAL,BEAWAR vs DCIT, CENTRAL CIRCLE, AJMER, AJMER
GANPATLAL AGARWAL,BEAWAR vs DCIT, CENTRAL CIRCLE, AJMER, AJMER
GANPATLAL AGARWAL,BEAWAR vs DCIT, CENTRAL CIRCLE, AJMER, AJMER
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAJRANI SINGHAL,BEAWAR vs DCIT, CENTRAL CIRCLE, AJMER, AJMER
RAJRANI SINGHAL,BEAWAR vs DEPUTY COMMISSIONER OF INCOME TAX, AJMER
RAJRANI SINGHAL,BEAWAR vs DEPUTY COMMISSIONER OF INCOME TAX, AJMER
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAJRANI SINGHAL,BEAWAR vs DEPUTY COMMISSIONER OF INCOME TAX, AJMER
SHREE JI SEWA SANSTHAN LAWA,MALPURA TONK RAJASTHAN vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
DESIRE FOUNDATION,JAIPUR vs ITO EXEMPTION, WARD-1, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
PANDE FAMILY CHARITABLE TRUST,BAJAJ NAGAR ENCLAVE, JAIPUR vs CIT EXEMPTION, KAILASH HEIGHTS, LAL KOTHI,TONK ROAD, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SARVANGIN VIKAS SANSTHA,ALWAR vs CIT(E), JAIPUR, JAIPUR
SUBHASH HIRALAL SANCHATI,SURAT vs ITO, WD 1(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SMT. SUDHA AGARWAL,JAIPUR vs ITO, WARD-6(4), JAIPUR, JAIPUR
GAU JEEV PARMARTH SEWA SANSTHA,ALWAR vs CIT(E), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BALVEER SINGH,JAIPUR vs ITO WARD 3(3) JAIPUR, INCOME TAX DEPARTMENT
MANGLAM VARDHMAN DEVELOPERS LLP,JAIPUR vs INCOME TAX OFFICER, JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)
SHYAM SUNDER MITTAL , LATE SHRI SHYAM SUNDER MITTAL,BHARATPUR vs ITO, BHARATPUR
SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)
